High Courts05 Sept 2013
Alwaye Rubex (P) Ltd. Vs Kerala State Electricity Board
High Court Of Kerala · (2014) 1 KLT 307
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,084 of 2,720
High Courts05 Sept 2013Dismissed
Ravikumar Vs United India Insurance Co. Ltd.
High Court Of Kerala · (2013) 4 KHC 214 : (2013) 4 KLT 292
General Insurance (Rationalisation of Pay Scales and Other Conditions of Service of Development Staff) Scheme, 1976 — Paragraph 15C
High Courts04 Sept 2013Dismissed
Alizuamma A. Vs Accounts Officer
High Court Of Kerala · (2013) 4 KHC 313
High Courts04 Sept 2013
Muhammed Basheer R.V. Vs Pravasi Co-Operative Society and Others
High Court Of Kerala · (2013) 4 KLJ 550 : (2013) 4 KLT 398
High Courts04 Sept 2013
Indian Rare Earths Ltd. and Another Vs Jayabindu, K.V.
High Court Of Kerala · (2013) 4 ILR (Ker) 234 : (2014) LabIC 452 : (2014) 1 LLJ 75 : (2014) 2 LLN 199
High Courts04 Sept 2013
Ali Vs Additional District Magistrate, Palakkad and Others
High Court Of Kerala · (2013) 4 KHC 330 : (2013) 4 KLJ 524 : (2013) 4 KLT 428
High Courts04 Sept 2013
Alizuamma Vs Accounts Officer, Office of the Accountant General
High Court Of Kerala · (2013) 4 ILR (Ker) 455 : (2013) 4 KHC 313 : (2013) 4 KLT 53
High Courts04 Sept 2013
Venugopalan Nair Vs Saraswathy Amma
High Court Of Kerala · (2013) 4 KLJ 511 : (2013) 4 KLT 717
High Courts03 Sept 2013
Gopalakrishnan Nair A.K. Vs T.L. Radhamma and Another
High Court Of Kerala · (2014) 1 BC 452 : (2014) 2 Crimes 275 : (2013) 4 KHC 368 : (2013) 4 KLJ 531 : (2013) 4 KLT 679
High Courts03 Sept 2013
Kanakarajan Vs Vipin
High Court Of Kerala · (2013) 4 ILR (Ker) 614 : (2013) 4 KHC 180 : (2013) 4 KLJ 345 : (2013) 4 KLT 227
High Courts02 Sept 2013Dismissed
Parvathy Amma T.V. Vs State of Kerala
High Court Of Kerala · (2013) 4 KHC 94
High Courts02 Sept 2013Disposed Off
National Insurance Co. Ltd. Vs Ammini Amma and Others
High Court Of Kerala · (2014) ACJ 927 : (2013) 4 KHC 18 : (2013) 4 KLT 676
High Courts02 Sept 2013
Parvathy Amma Vs State of Kerala and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 320 : (2013) 4 KHC 94
High Courts02 Sept 2013
Anil Kumar Vs State of Kerala
High Court Of Kerala · (2013) 4 ILR (Ker) 770 : (2013) 3 KHC 727 : (2013) 4 KLJ 249 : (2013) 3 KLT 989
High Courts02 Sept 2013Allowed
Prema Vs State of Kerala
High Court Of Kerala · (2014) 2 CCR 53 : (2013) 3 KHC 758 : (2013) 4 KLJ 252 : (2013) 3 KLT 1012
High Courts02 Sept 2013Dismissed
M.K. Raghavan Vs K.P. Karunakaran and State of Kerala
High Court Of Kerala · (2013) 09 KL CK 0049
High Courts02 Sept 2013Disposed Off
Sunil Vs Syam G.K. and Senior Divisional Manager, New India Assurance Company Ltd.
High Court Of Kerala · (2013) 09 KL CK 0048
High Courts02 Sept 2013
Nazar Vs Union of India
High Court Of Kerala · (2013) 4 KLJ 276 : (2013) 4 KLT 34
High Courts30 Aug 2013
Achuthanandan V.S. Vs State of Kerala and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 190
High Courts30 Aug 2013
Zest Pharma, M.P. and Others Vs Drug Inspector, Thrissur and Another
High Court Of Kerala · (2014) 1 ILR (Ker) 300 : (2013) 4 KHC 223 : (2013) 4 KLT 462