High Courts24 Sept 2013Disposed Off
Khadeeja and Others Vs Jaisy Emmanuel and The Oriental Insurance Com. Ltd.
High Court Of Kerala · (2013) 09 KL CK 0045
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,082 of 2,720
High Courts24 Sept 2013Disposed Off
Quality Airport Hotels and Flight Services (P) Ltd. Vs The Commercial Tax Officer (WC and LT), Office of The Deputy Commissioner Dept. of Commercial Taxes, The Inspecting Assistant Commissioner and The State of Kerala
High Court Of Kerala · (2013) 09 KL CK 0042
High Courts24 Sept 2013
Dream World Water Park Athirappally Vs Tahsildar, Mukundapuram Taluk and Others
High Court Of Kerala · (2013) 4 KLJ 572
High Courts24 Sept 2013
Benny Varghese Vs Siby P. Kuruvilla
High Court Of Kerala · (2014) 2 Crimes 220 : (2013) 4 KHC 884 : (2014) 1 KLT 93 : (2014) 1 RCR(Civil) 858 : (2014) 1 RCR(Criminal) 690
High Courts24 Sept 2013Dismissed
Sunil Kumar Vs Prasobhadevi
High Court Of Kerala · (2013) 09 KL CK 0017
Hindu Marriage (Kerala) Rules, 1963 — Rule 7
High Courts24 Sept 2013
Dream World Water Park (M/s.) Vs Tahslidar, Mukundapuram Taluk and Others
High Court Of Kerala · (2013) 4 KHC 471
High Courts24 Sept 2013
Jacob John and Others Vs Dr. John P. Mathai and Another
High Court Of Kerala · (2013) 4 KHC 274
High Courts23 Sept 2013
Ahamed Basheer @ Bachu and Another Vs Sub Inspector of Police and Another
High Court Of Kerala · (2014) CriLJ 137 : (2013) 4 ILR (Ker) 273 : (2013) 4 KHC 58 : (2013) 4 KLT 87
High Courts23 Sept 2013Dismissed
Abdul Latheef K.A. Vs K.P. Abdurahiman and Others
High Court Of Kerala · (2014) 1 KLJ 329
High Courts23 Sept 2013
Afsal Ibrahim Vs State of Kerala
High Court Of Kerala · (2014) ALLMR(Cri) 150 : (2014) 1 CCR 173 : (2013) CriLJ 4945 : (2013) 4 ILR (Ker) 260 : (2013) 4 KHC 30 : (2013) 4 KLT 181
High Courts12 Sept 2013Disposed Off
Suo Motu Vs Controller General
High Court Of Kerala · (2013) 4 KHC 1
High Courts12 Sept 2013Allowed
A.V. Thomas Vs State of Kerala
High Court Of Kerala · (2014) CriLJ 2322
High Courts12 Sept 2013
Suo Motu Proceedings Initiated on a Petition Received from Sri R.S. Praveen Raj Vs Controller General of Patents, Designs and Trademarks, Government of Kerala and The Attukal Bhagavathy Temple Trust
High Court Of Kerala · (2013) 4 KHC 1 : (2013) 4 KLT 66
High Courts12 Sept 2013
Indian Naval Canteen Service Employees'' Union and Others Vs Union of India and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 392 : (2013) LabIC 4385 : (2013) 4 LLN 679
High Courts12 Sept 2013Dismissed
Joseph, P.T. @ Thomas Jacob Vs Union of India
High Court Of Kerala · (2014) 2 ACC 375 : (2014) ACJ 559 : AIR 2014 Ker 12 : (2013) 4 ILR (Ker) 458 : (2013) 4 KHC 297
Railways Act, 1989 — Section 123(c), 124A
High Courts12 Sept 2013Dismissed
Rimy Antony Vs Deepa Kurian
High Court Of Kerala · (2013) 4 KLJ 427 : (2013) 4 KLT 296
High Courts12 Sept 2013
Pallichal S.K. Pramod Vs Oommen Chandy and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 406 : (2013) 4 KHC 116 : (2013) 4 KLJ 595