High Courts30 Sept 2013Dismissed
Balakrishnan K.K. Vs The State of Kerala and Another
High Court Of Kerala · (2014) LabIC 525
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,080 of 2,720
High Courts30 Sept 2013
Harikumar Vs Travancore Devaswom Board
High Court Of Kerala · (2014) 2 KLJ 709 : (2014) 1 KLT 1027 : (2014) 2 SCT 722
High Courts27 Sept 2013Disposed Off
Basil Baby, Koshy P. Raju and Martin Augustine Vs Mahatma Gandhi University and Others
High Court Of Kerala · (2013) 09 KL CK 0077
High Courts27 Sept 2013
Poddar Plantations Ltd. Vs Thekkemariveettil Madhavi Amma and Others
High Court Of Kerala · (2014) 1 ILR (Ker) 813 : (2013) 4 KLJ 781
High Courts27 Sept 2013Dismissed
Susheel Kumar P.S. Vs University of Calicut and Director of Physical Education, Department of Physical Education, University of Calicut
High Court Of Kerala · (2013) 09 KL CK 0043
High Courts27 Sept 2013Disposed Off
N. Sudhakaran, M/s. Jeevan Ayurvedic Health Resort Kovalam Vs The Regional Director (South) India Tourism, Southern Regional Office, The Deputy Commissioner of Excise Commissionerate and Thiruvananthapuram Corporation
High Court Of Kerala · (2013) 09 KL CK 0041
High Courts26 Sept 2013
Latin Archdiocese of Trivandrum Vs Seline Fernandez
High Court Of Kerala · (2013) 4 KHC 188 : (2013) 4 KLT 283
High Courts26 Sept 2013Allowed
Sunilkumar Vs State of Kerala
High Court Of Kerala · (2013) 09 KL CK 0075
High Courts26 Sept 2013Disposed Off
Asma P.B. Vs The Registrar General of Marriages (Common), The Registrar Of Marriages, Sree Maheswara Temple and Kiranraj A.V.
High Court Of Kerala · (2013) 09 KL CK 0064
High Courts26 Sept 2013Dismissed
Ravikumar K.P. Vs State of Kerala, The Mahatmagandhi University, The Syndicate and The Academic Council, The Mahatma Gandhi University
High Court Of Kerala · (2013) 09 KL CK 0063
High Courts26 Sept 2013Dismissed
Suresh Kumar and Sajith K.C. @ Gireesh Vs Jeena Sebastian and Reliance General Insurance Company Limited
High Court Of Kerala · (2013) 09 KL CK 0055
High Courts26 Sept 2013Disposed Off
V.K. Anandakuttan Vs Thomas T.K. and The United India Insurance Company Limited
High Court Of Kerala · (2013) 09 KL CK 0047
High Courts26 Sept 2013Disposed Off
T.V. Francis Vs Prasanth, Saji and ICICI Lombard General Insurance Co. Ltd.
High Court Of Kerala · (2013) 09 KL CK 0022
High Courts26 Sept 2013Disposed Off
Toms Joseph Vs Noushad and National Insurance Co. Ltd.
High Court Of Kerala · (2013) 09 KL CK 0021
High Courts26 Sept 2013Dismissed
Alappuzha District Co-Operative Bank and The Board of Directors of the Alappuzha District Co-Operative Bank Vs Jolly John, The Registrar of Co-Operative Societies and The Joint Registrar of Co-Operative Societies (General)
High Court Of Kerala · (2013) 09 KL CK 0016
High Courts26 Sept 2013Disposed Off
M.P. Sudarsanan Vs M.V. Narayanan and State of Kerala
High Court Of Kerala · (2013) 09 KL CK 0013
High Courts25 Sept 2013
United India Insurance Company Limited Vs Ramani C.K. and Others
High Court Of Kerala · (2013) 4 KHC 340 : (2013) 4 KLJ 376 : (2013) 4 KLT 445
High Courts25 Sept 2013Dismissed
Ratheesh R., Nishad K.S., Anil Kumar N.G. and Unnikrishnan K.R. Vs University of Kerala
High Court Of Kerala · (2013) 09 KL CK 0074
High Courts25 Sept 2013
C.P. Paul Vs Chandran and Others
High Court Of Kerala · (2013) 4 KLJ 736
Motor Vehicles Act, 1988 — Section 14, 149(2)(a)(ii), 9