High Courts04 Oct 2013
Lourdes Hospital (M/s.) Vs Dr. Abraham Mathew and Another
High Court Of Kerala · (2014) 140 FLR 893 : (2013) 4 KHC 347 : (2013) 4 KLT 402
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,079 of 2,720
High Courts04 Oct 2013
Varghese K.S. and Others Vs St. Peter''s and St. Paul''s Syrian Orthodox Church
High Court Of Kerala · (2013) 4 KHC 415
High Courts04 Oct 2013
ACC Limited Vs Assistant Commissioner (KVAT)
High Court Of Kerala · (2013) 4 KHC 257 : (2013) 4 KLT 318
High Courts03 Oct 2013Allowed
M/s. Premier Elmech Systems (P) Ltd. Vs M/s. V Guard Industries (P) Ltd. and St. George Electricals
High Court Of Kerala · (2013) 4 ILR (Ker) 620 : (2013) 4 KHC 309 : (2013) 4 KLJ 448 : (2013) 4 KLT 395
High Courts03 Oct 2013
Leelamma and Others Vs T.G. Raveendran Nair
High Court Of Kerala · (2013) 4 KHC 783 : (2014) 1 KLJ 442
High Courts03 Oct 2013
Jithesh Vs State of Kerala and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 734 : (2013) 4 KLJ 456 : (2014) 1 RCR(Criminal) 826
High Courts03 Oct 2013
Anitha George Vs Director of Education and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 792
High Courts03 Oct 2013Disposed Off
Vasudevan Vs Bar Council of Kerala
High Court Of Kerala · (2013) 4 KLT 322
High Courts03 Oct 2013
South India Corporation Ltd. Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2014) 266 CTR 105 : (2014) 360 ITR 39
High Courts03 Oct 2013
Mercy George Vs Joint Regional Transport Officer
High Court Of Kerala · (2013) 4 KLT 157
High Courts03 Oct 2013
Azam Laminators (P.) Limited Vs Authority to Issue Clarification
High Court Of Kerala · (2014) 69 VST 144
High Courts01 Oct 2013
National Insurance Co. Ltd. Vs Sreelekha, V.K. and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 599 : (2013) 4 KHC 363 : (2014) 1 KLT 253
High Courts01 Oct 2013Dismissed
Sivakala and Others Vs Union of India and Another
High Court Of Kerala · (2014) 1 KLJ 245 : (2014) 1 KLT 720
High Courts01 Oct 2013
Manoj Kabeer and Others Vs Fareeza Sulaiman and Others
High Court Of Kerala · (2014) 1 ILR (Ker) 130 : (2013) 4 KHC 710 : (2013) 4 KLJ 759 : (2013) 4 KLT 758
High Courts01 Oct 2013
Nafeesa Vs Deputy Collector and Special Land Acquisition Officer
High Court Of Kerala · (2013) 4 ILR (Ker) 889 : (2013) 4 KHC 868 : (2013) 4 KLT 612
High Courts30 Sept 2013Dismissed
Valiya Veli Matsyia Thozhilali Vikasana Kshema Sahakarana Sangham Vs Valiya Veli Matsya Thozhilali Vikasana Kshema Sahakarana Sangham
High Court Of Kerala · (2013) 4 KHC 482
High Courts30 Sept 2013Dismissed
Santhosh K. and Rajan. V Vs The Chief Engineer (H.R.M.), Kerala State Electricity Board
High Court Of Kerala · (2013) 4 KHC 624 : (2013) 4 KLJ 504 : (2013) 4 KLT 696
High Courts30 Sept 2013
Cochin Paper and Boards (P.) Ltd. Vs State of Kerala
High Court Of Kerala · (2013) 4 KLJ 835 : (2013) 4 KLT 512
Land Acquisition Act, 1894 — Section 4(1)
High Courts30 Sept 2013
Ajayakumar Vs State of Kerala
High Court Of Kerala · (2014) 1 KLJ 283 : (2013) 4 KLT 865
High Courts30 Sept 2013
Valiya Veli Matsya Thozhilali Vikasana Kshema Sahakarana Sangham Vs Valiya Veli Matsya Thozhilali Vikasana Kshema Sahakarana Sangham and Others
High Court Of Kerala · (2013) 4 KHC 482 : (2013) 4 KLT 598