High Courts25 Sept 2013Disposed Off
Vijaya Bank Retirees'' Association Vs Vijaya Bank
High Court Of Kerala · (2013) 09 KL CK 0061
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,081 of 2,720
High Courts25 Sept 2013Dismissed
Arun Mathew Vs The Controller of Examinations University of Calicut, The Deputy Registrar and The Principal Govt. Law College
High Court Of Kerala · (2013) 09 KL CK 0060
High Courts25 Sept 2013Allowed
Noufal Babu Vs The Secretary Regional Transport Authority and The Regional Transport Authority
High Court Of Kerala · (2013) 09 KL CK 0059
High Courts25 Sept 2013
Kuruvilla Vs Jijo Joseph
High Court Of Kerala · (2014) 1 ACC 771 : (2014) ACJ 1180 : (2013) 4 KLT 700
Motor Vehicles Act, 1988 — Section 149(2)(a), 3(1)
High Courts25 Sept 2013Dismissed
K. Sreedharan Vs State of Kerala
High Court Of Kerala · (2013) 09 KL CK 0056
High Courts25 Sept 2013Disposed Off
Chikku K. Renji Vs S. Ajith Kumar and State of Kerala
High Court Of Kerala · (2013) 09 KL CK 0046
High Courts25 Sept 2013Disposed Off
Sajith Sedhumadhavan Vs Venugopalan T.S., C.R. Pushkaran and The Oriental Insurance Company Limited
High Court Of Kerala · (2013) 09 KL CK 0044
High Courts25 Sept 2013Disposed Off
K. Vrinda Devi Vs State of Kerala and Others
High Court Of Kerala · (2013) 09 KL CK 0029
High Courts25 Sept 2013Dismissed
Muhammed Thouseef P.M. Vs The Vice Chancellor, Mahatma Gandhi University, Priyadarshini Hills and The Principal, Ilahia College of Engineering
High Court Of Kerala · (2013) 09 KL CK 0015
High Courts25 Sept 2013Disposed Off
Smitha C., Jyothsna, Jijina and C. Yasodhara Vs Chathukutty M., K. Beju and New India Assurance Co. Ltd.
High Court Of Kerala · (2013) 09 KL CK 0006
High Courts25 Sept 2013
Natarajan G. and Others Vs State of Kerala and Others
High Court Of Kerala · (2013) 4 KHC 306 : (2013) 4 KLT 364
High Courts25 Sept 2013Disposed Off
Ramachandran Vs P.R. Mani, Anilash P.V. and The Branch Manager, The New India Assurance Co. Ltd.
High Court Of Kerala · (2013) 09 KL CK 0003
High Courts24 Sept 2013Disposed off
Velayudhan Pillai Vs Vijayakumar, Radha N. Pillai and National Insurance Co. Ltd., Represented by its Divisional Manager
High Court Of Kerala · (2013) 09 KL CK 0108
High Courts24 Sept 2013Disposed off
Mohandas Vs Jomy Cyriac and United India Insurance Co. Ltd.
High Court Of Kerala · (2013) 09 KL CK 0107
High Courts24 Sept 2013Disposed off
Annamkutty Vs The Manager, United India Insurance Co. Ltd. and K.C. Victor
High Court Of Kerala · (2013) 09 KL CK 0106
High Courts24 Sept 2013Dismissed
M/s. Dream World Water Park Vs The Tahsildar
High Court Of Kerala · (2013) 4 KerLJ 572 : (2013) 4 KHC 471
High Courts24 Sept 2013Allowed
State of Kerala Vs Joseph D''Cunha
High Court Of Kerala · (2013) 4 KLT 279
High Courts24 Sept 2013Dismissed
Azif A. Vs The Commissioner of Police and Others
High Court Of Kerala · (2013) 09 KL CK 0076
High Courts24 Sept 2013Dismissed
Arun. A. Vs The Vice Chancellor, The Registrar, The Head of Department, Department of English and Comparative Literature and The Controller of Examinations, Central University of Kerala
High Court Of Kerala · (2013) 09 KL CK 0062
Central Universities of Kerala Statute — Clause 3(a)
High Courts24 Sept 2013Disposed Off
Shaji M. Vs Sirajudheen, Sundaran C. and National Insurance Co. Ltd.
High Court Of Kerala · (2013) 09 KL CK 0054