High Courts17 Oct 2013
Paravur S.N.V. Regional Co-operative Bank Ltd. Vs Kerala Co-operative Ombudsman
High Court Of Kerala · (2014) 1 KLJ 1 : (2013) 4 KLT 520
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,077 of 2,720
High Courts17 Oct 2013
Appollo Tyres Ltd. Vs Deputy Commissioner of Income Tax
High Court Of Kerala · (2014) 360 ITR 36
High Courts14 Oct 2013Dismissed
C.G. Radhakrishnan Vs Union of India and Others
High Court Of Kerala · (2014) 1 LLJ 536
High Courts13 Oct 2013
Stanely Raj, II. Vs Sub Inspector of Police and Others
High Court Of Kerala · (2014) 1 ILR (Ker) 324
High Courts11 Oct 2013
Musthafa Nambiamkulam Abdulkader Vs Ministry of External Affairs
High Court Of Kerala · (2013) 4 KLT 527 : (2014) 1 RCR(Civil) 515
High Courts11 Oct 2013Disposed Off
HI-Range International and Mrs. Leela Sasidharan, Managing Partner, Hi-Range International Vs M/s. Choice International Services and The State of Kerala
High Court Of Kerala · (2013) 10 KL CK 0061
High Courts11 Oct 2013Allowed
Saji Vs State of Kerala and Others
High Court Of Kerala · (2014) 1 KHC 324
High Courts11 Oct 2013
Joy Kiatharath Vs State of Kerala, Additional Director General of Police South Zone, Sub Inspector of Police Konni Police Station, Pathanamthitta and M/S. Mallelil Industries Ltd.
High Court Of Kerala · (2013) 4 KHC 235
High Courts11 Oct 2013Disposed Off
K.P. Sanjeev Kumar Vs The Secretary, Loknath Weavers Industrial Co-Operative Society Ltd. and State of Kerala
High Court Of Kerala · (2013) 10 KL CK 0041
High Courts11 Oct 2013Disposed Off
V.K. kuttan Vs Kerala State Road Transport Corporation
High Court Of Kerala · (2013) 10 KL CK 0040
High Courts11 Oct 2013Allowed
Ejiriyose Vs State of Kerala
High Court Of Kerala · (2013) 10 KL CK 0039
High Courts10 Oct 2013Allowed
Adv. S. Ajayakumar Vs The Joint Registrar of Co-Operative Societies(General) and A.T. George
High Court Of Kerala · (2013) 10 KL CK 0043
High Courts10 Oct 2013
Isidor Prasad Vs Cicily, K.L. Lucy Prema and K.L. Sabeena
High Court Of Kerala · (2013) 10 KL CK 0042
High Courts10 Oct 2013Dismissed
Aziz Vs Mahatma Gandhi University
High Court Of Kerala · (2014) 1 KLT 854
High Courts09 Oct 2013Dismissed
N.C.C. Group Unit Run Canteen Employees'' Association Vs Union of India
High Court Of Kerala · (2014) 1 KHC 36
High Courts09 Oct 2013Disposed Off
Sherfuddin Vs Saveesh K. and Another
High Court Of Kerala · (2014) 1 KHC 242
High Courts09 Oct 2013
N.C.C. Group Unit Run Canteen Employees'' Association, Calicut and Another Vs Union of India and Others
High Court Of Kerala · (2014) 1 KHC 36
High Courts09 Oct 2013
Yogesh Trading Company Vs State of Kerala
High Court Of Kerala · (2014) 1 ILR (Ker) 1 : (2014) 1 KHC 7