High Courts28 Oct 2013
Taj Kerala Hotels and Resorts Ltd. (M/s.) Vs M/s. Easytec India Pvt. Ltd.
High Court Of Kerala · AIR 2014 Ker 9 : (2013) 4 ILR (Ker) 755 : (2013) 4 KHC 507 : (2013) 4 KLJ 674 : (2013) 4 KLT 621
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,076 of 2,720
High Courts25 Oct 2013Allowed
George Wilson Vs Resmy Peter
High Court Of Kerala · (2014) 2 JCC 1202 : (2013) 4 KHC 825 : (2014) 1 KLJ 314 : (2014) 1 KLT 264 : (2014) 1 RCR(Criminal) 1049
High Courts25 Oct 2013Dismissed
Sreejesh Vijayan Vs State of Kerala
High Court Of Kerala · (2014) 1 KLT 1003
High Courts25 Oct 2013
Anilkumar Vs Boby Joseph
High Court Of Kerala · (2013) 4 KHC 867 : (2014) 1 KLJ 260 : (2014) 1 KLT 114
Limitation Act, 1963 — Article 58
High Courts24 Oct 2013
Swas Homes (P.) Ltd. Vs State of Kerala
High Court Of Kerala · (2014) 140 FLR 458 : (2013) 4 KLT 582
High Courts24 Oct 2013
Shwas Homes Private Limited Vs State of Kerala and Others
High Court Of Kerala · (2013) 4 KHC 523 : (2014) 2 LLJ 41
High Courts23 Oct 2013Disposed Off
Palakkal Martin Vs Ansar C.
High Court Of Kerala · (2013) 4 KHC 410
High Courts23 Oct 2013Dismissed
T.P. Nandakumar Vs Renjitha Markose
High Court Of Kerala · (2013) 4 KerLJ 526 : (2013) 4 KHC 315
High Courts23 Oct 2013
Mathew Korah Vs Kaduthuruthy Urban Co-operative Bank and Others
High Court Of Kerala · (2014) 140 FLR 495 : (2013) 4 ILR (Ker) 933 : (2013) 4 KHC 497 : (2013) 4 KLT 558 : (2014) LabIC 992 : (2014) 1 LLJ 759 : (2013) 5 LLN 627
High Courts23 Oct 2013Allowed
M.P. Narayanan Nambisan Vs Kozhikode Corporation, The Tribunal for Local Self Government and V. Radhakrishnan Nair
High Court Of Kerala · (2013) 4 ILR (Ker) 861 : (2013) 4 KHC 479 : (2013) 4 KLJ 506 : (2013) 4 KLT 905
Kerala Municipalities Act, 1994 — Section 406(3)
High Courts23 Oct 2013
Palakkal Martin Vs Ansar and Another
High Court Of Kerala · (2013) 4 ILR (Ker) 597 : (2013) 4 KHC 410 : (2013) 4 KLT 730
High Courts23 Oct 2013
Renjitha Markose Vs State of Kerala and Others
High Court Of Kerala · (2013) 4 KHC 332 : (2013) 4 KLJ 658 : (2013) 4 KLT 503
High Courts22 Oct 2013
Lakshmi Priya Seshan Vs Shankar Guhadas
High Court Of Kerala · (2013) 4 KHC 466 : (2013) 4 KLJ 543 : (2013) 4 KLT 362
High Courts22 Oct 2013
Commissioner of Income Tax Vs E.S. Jose
High Court Of Kerala · (2014) 220 TAXMAN 32
High Courts21 Oct 2013
John Vs Kottayam Municipality
High Court Of Kerala · (2013) 4 KLT 714
Kerala Municipalities (Registration of Private Hospitals and Private Para Medical Institutions) Rules, 1997 — Rule 3(6), 3(7)
High Courts21 Oct 2013
Sasi Vs State of Kerala and Others
High Court Of Kerala · (2014) 4 EFLT 407 : (2013) 4 KHC 680 : (2013) 4 KLJ 761 : (2013) 4 KLT 731
High Courts18 Oct 2013
Kadeeja and Others Vs Managing Director, KSRTC, Tvm and Another
High Court Of Kerala · (2014) 1 ACC 718 : (2014) 1 ILR (Ker) 107 : (2013) 4 KHC 487 : (2013) 4 KLJ 682 : (2013) 4 KLT 683
High Courts18 Oct 2013
Hridayananda Kumar T.K. @ Anand Vs Premsudha Rajan @ Sudha
High Court Of Kerala · (2014) 1 KHC 409
High Courts17 Oct 2013Allowed
Mrs. Ammini Tharakan and Others Vs Dr. Mrs. Lillyjacob and Others
High Court Of Kerala · (2013) 4 KHC 599 : (2013) 4 KLJ 496 : (2014) 2 KLT 187