High Courts08 Oct 2013Allowed
Saidevan Thampi Vs State of Kerala
High Court Of Kerala · (2013) 4 KerLJ 611 : (2013) 4 KHC 29
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,078 of 2,720
High Courts08 Oct 2013
Thahira Vs State of Kerala and Others
High Court Of Kerala · (2014) CriLJ 684 : (2013) 4 KHC 511 : (2013) 4 KLJ 677 : (2013) 4 KLT 626
High Courts08 Oct 2013
Gopalakrishnan Nair and Another Vs Sethukuttyamma and Others
High Court Of Kerala · (2014) 1 KLJ 343
Travancore Nair Act, 1912 — Section 12, 17
High Courts08 Oct 2013Allowed
Kuriyakose Thomas Vs Ombudsman For Local Self Government Institution and Others
High Court Of Kerala · (2014) 1 ILR (Ker) 366 : (2013) 4 KHC 455 : (2013) 4 KLJ 440
High Courts08 Oct 2013
Commissioner of Income Tax Vs Malayala Manorama Co. Ltd.
High Court Of Kerala · (2014) 222 TAXMAN 378
High Courts08 Oct 2013
Assistant Commissioner of Income Tax, Circle (1) Vs Kerala Transport Co.
High Court Of Kerala · (2014) 222 TAXMAN 149
High Courts07 Oct 2013Allowed
K. Unnikrishna Pillai Vs Commodore
High Court Of Kerala · (2013) 4 KHC 468
High Courts07 Oct 2013Dismissed
The State of Kerala Vs M. Noushad
High Court Of Kerala · (2013) 4 KHC 464
High Courts07 Oct 2013
State of Kerala and Others Vs M. Noushad and Others
High Court Of Kerala · (2013) 4 KHC 464 : (2013) 4 KLT 604
High Courts07 Oct 2013
Commissioner of Commercial Taxes Vs N.K. Poduval and Co.
High Court Of Kerala · (2014) 43 GST 515
High Courts07 Oct 2013
Oberon Trading Corporation Vs Income Tax Officer
High Court Of Kerala · (2013) 263 CTR 494 : (2014) 360 ITR 19 : (2014) 220 TAXMAN 350
High Courts07 Oct 2013
Unnikrishna Pillai K. Vs Commodore, Southern Naval Command, Kochi and Others
High Court Of Kerala · (2013) 4 KHC 468 : (2013) 4 KLT 902
High Courts05 Oct 2013Disposed Off
Ali Akbar Vs Maranchery Grama Panchayath
High Court Of Kerala · (2013) 4 KHC 730
High Courts05 Oct 2013Dismissed
K.K. Sukumar Vs Regional Transport Authority
High Court Of Kerala · (2013) 4 KHC 411
High Courts05 Oct 2013
Ali Akbar Vs Maranchery Grama Panchayat
High Court Of Kerala · (2013) 4 KHC 730 : (2013) 4 KLT 600
High Courts05 Oct 2013
Sukumar K.K. Vs Regional Transport Authority, Ernakulam and Others
High Court Of Kerala · (2013) 4 KHC 411
High Courts04 Oct 2013Allowed
Abdul Majeed Vs Secretary to Government
High Court Of Kerala · (2014) 1 ILR (Ker) 393 : (2014) 1 KHC 139 : (2014) 1 KLT 42
Kerala Headload Workers Rules, 1981 — Rule 5A(3)
High Courts04 Oct 2013Dismissed
Varghese K.S. and Others Vs St. Peters and St. Pauls Syrian Orthodox Church
High Court Of Kerala · (2014) 1 KLJ 84
High Courts04 Oct 2013
K.V. Mathew Vs Income Tax Officer
High Court Of Kerala · (2014) 264 CTR 110 : (2014) 222 TAXMAN 116