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High Court Of Kerala judgments

54,395 judgments · page 1,075 of 2,720

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High Courts01 Nov 2013Dismissed

H.K. Abdulla @ Fruit Abdulla Vs State of Kerala

High Court Of Kerala · (2013) 11 KL CK 0012

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High Courts31 Oct 2013Dismissed

K.L. Poly Vs State of Kerala

High Court Of Kerala · (2013) 4 KerLJ 762 : (2013) 4 KHC 648

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High Courts31 Oct 2013

Poly Vs State of Kerala

High Court Of Kerala · (2013) 4 ILR (Ker) 956 : (2013) 4 KHC 648 : (2013) 4 KLT 732

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High Courts31 Oct 2013Dismissed

Faisal Vs State of Kerala

High Court Of Kerala · (2013) 4 KLJ 470

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High Courts31 Oct 2013

New India Assurance Co. Ltd. Vs S. Mohammed Ali and Others

High Court Of Kerala · (2014) 1 ACC 466 : (2014) 1 ILR (Ker) 97 : (2013) 4 KLJ 805 : (2013) 4 KLT 822 : (2014) 1 RCR(Civil) 546

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High Courts30 Oct 2013Allowed

M/s. Floatles India Pvt. Ltd. Vs Commercial Tax Officer 1st Circle

High Court Of Kerala · (2014) 1 KHC 74

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High Courts30 Oct 2013

Suku Vs State of Kerala

High Court Of Kerala · (2014) 2 ILR (Ker) 74 : (2014) 1 KHC 559 : (2014) 1 KLJ 675 : (2014) 1 KLT 769

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High Courts30 Oct 2013

D. Madhu Vs State of Kerala and Others

High Court Of Kerala · (2014) 1 ILR (Ker) 293 : (2013) 4 KHC 617 : (2013) 4 KLJ 568 : (2014) 1 KLT 271

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High Courts30 Oct 2013

K.L. Poly Vs State of Kerala and Others

High Court Of Kerala · (2013) 4 KLJ 762

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High Courts30 Oct 2013Disposed Off

Oriental Insurance Company Ltd. Vs Sivan

High Court Of Kerala · (2014) 1 ACC 606 : (2014) 1 KLJ 340 : (2014) 1 KLT 1

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High Courts30 Oct 2013

M/s. Floatles India Pvt. Ltd. Vs The Commercial Tax Officer, 1st Circle, The Intelligence Officer (B), The Deputy Commissioner (Intelligence), Commercial Taxes and The Commissioner of Commercial Taxes

High Court Of Kerala · (2014) 43 GST 487 : (2014) 1 KHC 74

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High Courts30 Oct 2013

Sree Gokulam Chit and Finance Co. (P) Ltd. and Another Vs T. Krishnakumar and Others

High Court Of Kerala · (2013) 4 ILR (Ker) 866

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High Courts30 Oct 2013

Rajamani Vs State of Kerala

High Court Of Kerala · (2014) 1 KLT 27

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High Courts29 Oct 2013Dismissed

Thir Ven Steels Pvt. Ltd. (M/s.), Andhra Pradesh Vs Commissioner of Customs, Kochi

High Court Of Kerala · (2014) 1 KHC 69

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High Courts29 Oct 2013

Federal Bank Limited Vs A.V. Punnus

High Court Of Kerala · AIR 2014 Ker 7 : (2014) 1 BC 335 : (2013) 4 ILR (Ker) 847 : (2013) 4 KHC 536 : (2013) 4 KLJ 588 : (2013) 4 KLT 578

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High Courts29 Oct 2013

Suseelan (Dr.) Vs State of Kerala and Another

High Court Of Kerala · (2013) 4 KHC 897 : (2014) 1 KLJ 214

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High Courts29 Oct 2013

Thir Ven Steels Pvt. Ltd. (M/s.) Vs Commissioner of Customs, Kochi

High Court Of Kerala · (2014) 1 KHC 69

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High Courts29 Oct 2013Dismissed

Velukutty Vs District Registrar General

High Court Of Kerala · (2014) 2 KLJ 13 : (2014) 1 KLT 659

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High Courts29 Oct 2013

Molly Wilson Vs District Education Officer

High Court Of Kerala · (2013) 4 KLT 755

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High Courts29 Oct 2013

Biaz S. Lal Vs Kerala Public Service Commission

High Court Of Kerala · (2014) 1 KLJ 9 : (2013) 4 KLT 761 : (2014) LabIC 676

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