High Courts05 Nov 2013Disposed Off
Bineesh P.B. Vs A. Vidhyasagar, C.L. Joy and The Manager, National Insurance Co. Ltd.
High Court Of Kerala · (2013) 11 KL CK 0039
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,074 of 2,720
High Courts05 Nov 2013
Bharat Petroleum Corporation Ltd. and Others Vs T.S. Kalyanaraman and Others
High Court Of Kerala · (2014) 1 KHC 263 : (2014) 1 KLJ 353
High Courts05 Nov 2013Allowed
Chellappan Vs State of Kerala
High Court Of Kerala · (2013) 11 KL CK 0017
Kerala Abkari Act, 1077 — Section 8(1)
High Courts05 Nov 2013
Kerala Public Service Commission Vs Jelphy
High Court Of Kerala · (2014) 2 KLT 459
High Courts04 Nov 2013Disposed Off
Mrs. Reshmi Anilkumar and Anilkumar Vijayappan Vs State of Kerala and Mrs. Valsa Sreekumar
High Court Of Kerala · (2013) 11 KL CK 0080
High Courts04 Nov 2013Disposed Off
Sreekumari Prasad Vs Asokan and State of Kerala
High Court Of Kerala · (2013) 11 KL CK 0078
High Courts04 Nov 2013Disposed Off
Head Load and General Workers Union Vs State of Kerala and Others
High Court Of Kerala · (2013) 11 KL CK 0073
High Courts04 Nov 2013
Nalini Vs State of Kerala and Others
High Court Of Kerala · (2014) CriLJ 633 : (2014) 1 ILR (Ker) 281 : (2014) 1 KLJ 54
High Courts04 Nov 2013Dismissed
Rudolf Greenson Vs Cochin Thirumala Devaswom
High Court Of Kerala · (2013) 11 KL CK 0058
High Courts04 Nov 2013Disposed Off
S. Venugopal and Others Vs Joint Registrar of Co-Operative Societies and Others
High Court Of Kerala · (2013) 11 KL CK 0046
High Courts04 Nov 2013Allowed
Sajad @ Sanju and Sooraj Vs State of Kerala
High Court Of Kerala · (2013) 11 KL CK 0040
High Courts04 Nov 2013Dismissed
The Chairman and Managing Director, BSNL, Sanchar Bhavan, The Assistant Director General, BSNL, Personal-IV Section and The Chief General Manager, BSNL, PMG Junction Vs Krishnadas V. and Union of India
High Court Of Kerala · (2013) 11 KL CK 0025
High Courts04 Nov 2013Allowed
M/s. Ahcom Sarl, Galerie Du Grand Large Vs M/s. Peniel Cashew Company
High Court Of Kerala · (2013) 11 KL CK 0024
High Courts02 Nov 2013Disposed Off
Babitha Vs DPI, Thiruvananthapuram, Deputy Director of Education, Assistant Educational Officer, Mattancherry and Manager, Hehmmlp School
High Court Of Kerala · (2013) 11 KL CK 0084
High Courts01 Nov 2013Allowed
The Nair Service Society Vs State of Kerala
High Court Of Kerala · (2013) 4 KHC 49
High Courts01 Nov 2013Disposed Off
The Manager, Vaidyaratnam Ayurveda College Vs The Union of India, The Central Council of Indian Medicine and The Commissioner for Entrance Examinations, Government of Kerala
High Court Of Kerala · (2013) 11 KL CK 0067
High Courts01 Nov 2013Allowed
Ramsheed, Asif Ali T.K., Hafiz M.A. and Shabas T.S. Vs The Mahatma Gandhi University
High Court Of Kerala · (2013) 11 KL CK 0043
High Courts01 Nov 2013Disposed Off
Hashir Kadambot Rasheed Vs State of Kerala, Department of Home Affairs, The Regional Passport Officer, Regional Passport Office, Sub Inspector of Police, Kodungallur Police Station and The Manager, Federal Bank Ltd.
High Court Of Kerala · (2013) 11 KL CK 0041
High Courts01 Nov 2013
Nair Service Society Vs State of Kerala
High Court Of Kerala · (2013) 4 KLT 921
High Courts01 Nov 2013Allowed
Shree Vidyadhiraja Vidyasamajam Registered Charitable Society Vs Indian Overseas Bank and R. Prabhakaran Nair
High Court Of Kerala · AIR 2014 Ker 4 : (2014) 1 BC 319 : (2013) 4 ILR (Ker) 940 : (2013) 4 KHC 465 : (2013) 4 KLJ 672 : (2013) 4 KLT 528