High Courts18 Nov 2013Dismissed
Vinayaraj K. Vs State of Kerala and Others
High Court Of Kerala · (2014) 1 ILR (Ker) 621 : (2014) 1 KHC 205 : (2014) 1 KLJ 731 : (2014) 1 KLT 709
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,072 of 2,720
High Courts18 Nov 2013Dismissed
Narayanan, K. Vs State of Kerala and Others
High Court Of Kerala · (2014) 1 ILR (Ker) 654
High Courts18 Nov 2013
Santhosh Vs State of Kerala
High Court Of Kerala · (2014) CriLJ 944 : (2014) 2 DMC 184 : (2014) 1 ILR (Ker) 305 : (2014) 1 KLT 98
High Courts18 Nov 2013Dismissed
Anilkumar, M. and Another Vs State of Kerala
High Court Of Kerala · (2014) 1 ILR (Ker) 498
High Courts15 Nov 2013Dismissed
Vincy Cherian and Others Vs State of Kerala and Others
High Court Of Kerala · (2014) 1 ILR (Ker) 9 : (2014) 1 KHC 41 : (2014) 1 KLJ 11 : (2014) 1 KLT 372
Kerala Government Land Assignment Act, 1960 — Section 9(3)Travancore-Cochin Interpretation and General Clauses Act, 1125 — Section 4
High Courts13 Nov 2013
Dr. Shinto Francis T. Vs Vice Chancellor, Kerala University of Health and Allied Science and Another
High Court Of Kerala · (2013) 4 ILR (Ker) 839 : (2013) 4 KHC 672 : (2013) 4 KLJ 583
High Courts13 Nov 2013Dismissed
Vallikunnil Janaki Amma and Others Vs Sree Amruthamangalam Kshethram Moorthi and Another
High Court Of Kerala · (2014) 1 KHC 57 : (2014) 1 KLJ 367
High Courts13 Nov 2013Dismissed
Fazaludin Vs State of Kerala and Others
High Court Of Kerala · (2014) CriLJ 1310 : (2014) 1 KHC 14 : (2014) 1 KLJ 262
High Courts13 Nov 2013
Bhargavan Pillai Vs Kerala State Electricity Board
High Court Of Kerala · (2014) 1 ILR (Ker) 502 : (2014) 1 KHC 143 : (2014) 1 KLJ 456 : (2014) 1 KLT 48
High Courts12 Nov 2013Disposed Off
Noushad M. Vs Jubuna S.S.
High Court Of Kerala · (2013) 11 KL CK 0072
High Courts11 Nov 2013Allowed
Prakashkumar Vs State Co-operative Election Commission
High Court Of Kerala · (2014) 1 KLT 68
High Courts11 Nov 2013Disposed Off
Immanuel C. Christopher Vs University of Calicut, The Controller of Examinations, Dean of Students Welfare and The Principal, St. Thomas College
High Court Of Kerala · (2013) 11 KL CK 0049
High Courts11 Nov 2013
M/s. Nirmala Automobiles Pvt. Ltd. Vs Kallayam Pushpalatha and High Court of Kerala
High Court Of Kerala · (2013) 11 KL CK 0047
High Courts11 Nov 2013
C.S. Daniel Vs Deputy Commissioner of Income Tax
High Court Of Kerala · (2014) 220 TAXMAN 336
High Courts08 Nov 2013
K. Narayanan Vs State of Kerala and Others
High Court Of Kerala · (2014) CriLJ 622
High Courts08 Nov 2013Disposed Off
John Varghese (Pazhampallil) Vs Sweena Anna Thomas
High Court Of Kerala · AIR 2014 Ker 1 : (2013) 4 ILR (Ker) 855 : (2013) 4 KHC 612 : (2013) 4 KLJ 579
High Courts08 Nov 2013Dismissed
P.D. Jose and M.P. Porunchu Vs Karmaleetha Sabha and Others
High Court Of Kerala · (2013) 11 KL CK 0042
High Courts08 Nov 2013
M/s. South Asean Trade Links Vs The State of Kerala
High Court Of Kerala · (2013) 11 KL CK 0031