High Courts21 Aug 2013Disposed Off
Manager, Aided High School-Parel Mampattumoola Vs State of Kerala and Another
High Court Of Kerala · (2014) 1 KLJ 21
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,086 of 2,720
High Courts21 Aug 2013
Sebastian Chokkattu Vs District Collector
High Court Of Kerala · (2013) 4 KLT 836
High Courts21 Aug 2013
Shinu, P.K. Vs Dhanya Madhavan
High Court Of Kerala · (2013) 4 ILR (Ker) 387 : (2013) 3 KHC 735 : (2013) 4 KLJ 246
High Courts21 Aug 2013
National Insurance Co. Ltd. Vs V.K. Kuriakose and Others
High Court Of Kerala · (2014) ACJ 875 : (2013) 3 KHC 753 : (2013) 4 KLJ 115
High Courts21 Aug 2013
Brunton Boatyard Vs State of Kerala
High Court Of Kerala · (2013) 4 KLJ 406 : (2013) 4 KLT 37 : (2013) 66 VST 533
Kerala Tax on Luxuries Act, 1976 — Section 2(f)
High Courts21 Aug 2013
Annamma Varghese Vs Special Tahsildar (L.A.)
High Court Of Kerala · (2013) 4 KHC 106 : (2013) 4 KLJ 273 : (2013) 4 KLT 40
High Courts20 Aug 2013Allowed
Pappachan, P.D. and Another Vs Union of India
High Court Of Kerala · (2013) 4 ILR (Ker) 481
General Clauses Act, 1897 — Section 13Railway Claims Tribunal Act, 1987 — Section 23
High Courts20 Aug 2013
National Insurance Company Ltd. Vs Gracy and Others
High Court Of Kerala · (2013) 3 KHC 717 : (2013) 4 KLJ 101
High Courts20 Aug 2013
George T.I. Vs K.L. Stanley
High Court Of Kerala · (2013) 4 KHC 543 : (2014) 1 RCR(Rent) 16
High Courts20 Aug 2013
Rajan P. Nair Vs Union of India and Others
High Court Of Kerala · (2013) 3 KHC 763 : (2013) 4 KLJ 76 : (2014) LabIC 1194
High Courts20 Aug 2013
Baby Vs State of Kerala
High Court Of Kerala · (2014) 2 CCR 82 : (2013) 3 KHC 680 : (2013) 4 KLJ 237 : (2013) 4 KLT 15
High Courts19 Aug 2013Dismissed
K. Nanu Vs C.H. Kunhikrishna Kurup
High Court Of Kerala · (2013) 4 KerLJ 769 : (2013) 4 KHC 658
High Courts19 Aug 2013
DY. Commissioner of Cus. (Preventive) Vs Ayesha A.V.
High Court Of Kerala · (2014) 300 ELT 167
High Courts19 Aug 2013
K. Nanu and Others Vs C.H. Kunhikrishna Kurup and Others
High Court Of Kerala · (2013) 4 KHC 658 : (2013) 4 KLJ 769
High Courts19 Aug 2013Dismissed
Abdul Rahim C.A. Vs District Collector and Others
High Court Of Kerala · (2013) 3 KHC 790 : (2013) 4 KLT 514
High Courts19 Aug 2013
Regional Provident Fund Commissioner Vs Harrisons Malayalam Ltd.
High Court Of Kerala · (2013) 139 FLR 665 : (2013) 3 KLT 790 : (2014) 1 LLJ 109 : (2013) LLR 1083
High Courts19 Aug 2013
A.K. Sudhamma Vs State of Kerala
High Court Of Kerala · (2014) 1 CCR 214 : (2013) CriLJ 4963 : (2013) 4 KLJ 824
High Courts16 Aug 2013Disposed Off
Sameeran K.K. Vs Excise Inspector and Another
High Court Of Kerala · (2013) 3 KHC 750
High Courts16 Aug 2013Dismissed
Prakash Vs Bindu
High Court Of Kerala · (2013) 4 KHC 218 : (2013) 4 KLJ 92 : (2013) 3 KLT 948