High Courts07 Aug 2013
Johny K. Paul and Others Vs State of Kerala and Others
High Court Of Kerala · (2013) 3 ILR (Ker) 807 : (2013) 4 KLJ 77
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,088 of 2,720
High Courts07 Aug 2013
Moidu Haji Vs Kunhikrishnan Nair and Others
High Court Of Kerala · (2014) 1 ILR (Ker) 82 : (2013) 3 KHC 730 : (2013) 4 KLJ 40 : (2014) 2 RCR(Civil) 307
Electricity Rules, 1956 — Rule 77, 79, 82(1)
High Courts07 Aug 2013
Deenamma Cherian Vs Union of India
High Court Of Kerala · (2013) 139 FLR 947 : (2013) 3 ILR (Ker) 765 : (2013) 4 KLJ 211 : (2013) 3 KLT 957 : (2014) LabIC 1389
High Courts07 Aug 2013
Kerala State Electricity Board Vs Subhadra
High Court Of Kerala · (2013) 4 KLT 17
High Courts05 Aug 2013Dismissed
Nazar and Acram Pasha @ Akru Vs Circle Inspector of Police and State of Kerala
High Court Of Kerala · (2013) 08 KL CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(iii)(c), 25A
High Courts05 Aug 2013
M/s. Norman Printing Bureau Vs Mammu Haji, P.M. and Another
High Court Of Kerala · (2013) 4 ILR (Ker) 84 : (2013) 3 KHC 798 : (2013) 4 KLJ 267 : (2013) 4 KLT 606
High Courts05 Aug 2013
Sumesh Vs State of Kerala
High Court Of Kerala · (2013) 08 KL CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 147, 149, 427, 436
High Courts05 Aug 2013
Reghuprasad Vs Union of India
High Court Of Kerala · (2014) 1 ACC 616 : (2014) 1 KHC 1 : (2014) 1 KLJ 172 : (2014) 1 KLT 19
High Courts05 Aug 2013
Jamsheer Vs State of Kerala
High Court Of Kerala · (2013) 3 ILR (Ker) 790 : (2013) 3 KHC 456 : (2013) 3 KLJ 747 : (2013) 3 KLT 742 : (2013) 4 RCR(Criminal) 277
High Courts05 Aug 2013
Purushothaman Nair, P. Vs Sreekantan Nair
High Court Of Kerala · (2013) 4 ILR (Ker) 115 : (2013) 3 KHC 628 : (2013) 4 KLJ 256
High Courts05 Aug 2013
Sudan K.K. and Others Vs State of Kerala and Others
High Court Of Kerala · (2013) 4 KHC 201 : (2013) 4 KLT 563
High Courts05 Aug 2013Disposed Off
Biji Vs The State of Kerala, Sreekaryam Consumer Co-Operative Society Ltd. and President, Managing Committee
High Court Of Kerala · (2013) 08 KL CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts03 Aug 2013
Venu P.R. Vs The Assistant General Manager and Another
High Court Of Kerala · (2013) 3 KLJ 698
Banking Regulation Act, 1949 — Section 21, 21(3), 35AConstitution of India, 1950 — Article 21Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17
High Courts02 Aug 2013
Balakrishnan, C.B. Vs Regional Provident Fund Commissioner and Another
High Court Of Kerala · (2014) 140 FLR 454 : (2013) 3 ILR (Ker) 942 : (2013) 3 KHC 785 : (2013) 3 KLJ 829 : (2014) LabIC 341
High Courts02 Aug 2013Dismissed
Kerala Arts and Science Unaided College Management Association Vs State of Kerala
High Court Of Kerala · (2013) 3 KHC 416 : (2013) 3 KLJ 690 : (2013) 3 KLT 625
Mahatma Gandhi University Act, 1985 — Section 72
High Courts02 Aug 2013
Jose Sebastian Vs Sub Inspector of Police
High Court Of Kerala · (2013) 3 KLT 740
High Courts02 Aug 2013
Shareef Vs State
High Court Of Kerala · (2013) 4 ILR (Ker) 762 : (2013) 4 KHC 35 : (2013) 4 KLT 60
High Courts01 Aug 2013Allowed
Abdul Majeed K.S. and Another Vs Beeru P.K. and Others
High Court Of Kerala · (2013) 3 KHC 805
High Courts01 Aug 2013
Jose Thettayil Vs Station House Officer
High Court Of Kerala · (2013) 3 KHC 336 : (2013) 3 KLJ 646 : (2013) 3 KLT 552
Civil Procedure Code, 1908 (CPC) — Section 41(1)(a)Constitution of India, 1950 — Article 136, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 157, 173, 227