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High Court Of Kerala judgments

54,395 judgments · page 1,091 of 2,720

High Courts23 Jul 2013

Suprabha Vs State of Kerala

High Court Of Kerala · (2014) 1 Crimes 93 : (2013) 3 DMC 873 : (2013) 3 ILR (Ker) 574 : (2013) 3 KHC 333 : (2013) 3 KLJ 447 : (2013) 3 KLT 514 : (2013) 4 RCR(Criminal) 248

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 304B, 306, 498A
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High Courts22 Jul 2013

Benoy Varghese Vs Deputy Ranger

High Court Of Kerala · (2013) 3 EFLT 881 : (2013) 3 ILR (Ker) 936 : (2013) 3 KHC 263 : (2013) 3 KLJ 756 : (2013) 3 KLT 600

Criminal Procedure Code, 1973 (CrPC) — Section 210(1), 439Penal Code, 1860 (IPC) — Section 429Wild Life (Protection) Act, 1972 — Section 2(16), 2(2), 2(3.3), 2(32), 39
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