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High Court Of Kerala judgments

54,395 judgments · page 1,093 of 2,720

High Courts15 Jul 2013

Abdul Aziz Vs Shajitha and Others

High Court Of Kerala · (2013) 3 ILR (Ker) 645 : (2013) 3 KHC 379 : (2013) 3 KLJ 546

Criminal Procedure Code, 1973 (CrPC) — Section 127Evidence Act, 1872 — Section 114(g)
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High Courts12 Jul 2013

Premanand Vs State of Kerala

High Court Of Kerala · (2014) 2 CCR 15 : (2014) 1 Crimes 96 : (2013) 3 KHC 196 : (2013) 3 KLJ 543 : (2013) 3 KLT 390 : (2013) 4 RCR(Criminal) 252

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439Foreigners Act, 1946 — Section 13, 14, 2(a)
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High Courts12 Jul 2013Allowed

Jayan Vs Union of India

High Court Of Kerala · (2013) 4 ACC 242 : (2014) ACJ 115 : (2013) 3 KHC 267 : (2013) 3 KLJ 615 : (2013) 3 KLT 501

Railways Act, 1989 — Section 123, 123(b), 123(c), 124, 124A
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