High Courts03 Jul 2013
Thaqdees Hospital Private Ltd. Vs The District Collector Collectorate and Others
High Court Of Kerala · (2013) 07 KL CK 0023
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,097 of 2,720
High Courts03 Jul 2013
Kerala Classified Hotels and Resorts Association Vs Union of India
High Court Of Kerala · (2013) 261 CTR 1 : (2013) 199 ECR 162 : (2013) 3 KLJ 354 : (2013) 31 STR 257 : (2013) 40 STT 253 : (2013) 64 VST 462
Constitution of India, 1950 — Article 366(29A)(f)Finance Act, 1994 — Section 65(105)(zzzzw), 66
High Courts02 Jul 2013
George Sebastian Vs Anoop George and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 624 : (2013) 4 KHC 89
High Courts02 Jul 2013Dismissed
Manoj, Kurian, Biju and Sijo Vs State of Kerala and The Station House Officer
High Court Of Kerala · (2013) 07 KL CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 294(b), 332, 34, 427, 506(ii)
High Courts02 Jul 2013
K.S. Kunhumon Vs Guruvayoor Devaswom, Administrator Guruvayoor Devaswom and Deputy Director of Local Fund Audit
High Court Of Kerala · (2013) 07 KL CK 0153
High Courts02 Jul 2013Allowed
Siyad P.M. and Shafiq P.M. Vs District Collector, The Revenue Divisional Officer and The Tahsildar, Kanayannur Taluk, Ernakulam
High Court Of Kerala · (2013) 07 KL CK 0151
Kerala Building Tax Act, 1975 — Section 2(i), 5(6)
High Courts02 Jul 2013Allowed
Hameed Asbath and Muhammed Riyad Vs State of Kerala and Raja
High Court Of Kerala · (2013) 07 KL CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 304, 307, 324, 34
High Courts02 Jul 2013Dismissed
Kerala Land Development Corporation Administrative Office Vs N. Raveendran Sreepadmam and The Secretary
High Court Of Kerala · (2013) 139 FLR 679 : (2013) 3 KLT 408 : (2013) 4 LLJ 30 : (2013) 4 LLN 671 : (2013) LLR 1024
Payment of Gratuity Act, 1972 — Section 4, 4(1), 7(3A)
High Courts02 Jul 2013
The Institute of Human Resources Development Projoe Towers, The Principal College of Engineering Institute of Human Resources Development, Kalloopara and The Principal College of Engineering Institute of Human Resources Development, Poonjar Vs Sri. Murali V.S. and Smt. Minu K.K.
High Court Of Kerala · (2013) 07 KL CK 0141
High Courts02 Jul 2013
Dr. Jyothi Prasad Bhat Vs K. Sundara Rajan and Another
High Court Of Kerala · (2013) 3 ILR (Ker) 557 : (2013) 3 KHC 141 : (2013) 3 KLJ 554
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1)(b), 357(3)Evidence Act, 1872 — Section 118Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 138, 139
High Courts02 Jul 2013Disposed Off
Baby Das G. Vs The Kerala State Electricity Board and Others
High Court Of Kerala · (2013) 07 KL CK 0118
Electricity Act, 2003 — Section 164Telegraph Act, 1885 — Section 16(1)
High Courts02 Jul 2013Disposed Off
George Joseph Vs State of Kerala and Sub Inspector of Police
High Court Of Kerala · (2013) 07 KL CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 379
High Courts02 Jul 2013Allowed
Johnson P.S. Vs Anchalose A.E. and The National Insurance Company Limited
High Court Of Kerala · (2013) 07 KL CK 0112
High Courts02 Jul 2013Dismissed
The Oriental Insurance Co. Ltd. Vs M. Bhaskaran, V.V.K. Nair, Jayaprakashan and Rajendran
High Court Of Kerala · (2013) 07 KL CK 0111
Motor Vehicles Act, 1988 — Section 147(1)(b)(i)
High Courts02 Jul 2013
E.F. Julie Vs The State of Kerala, The Deputy Director of Education, The District Educational Officer and The Manager
High Court Of Kerala · (2013) 07 KL CK 0105
High Courts02 Jul 2013
Ramesh Kumar Vs State of Kerala
High Court Of Kerala · (2013) 07 KL CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 174, 439Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts02 Jul 2013Dismissed
Saji Kuriakose Vs State of Kerala
High Court Of Kerala · (2013) 07 KL CK 0102
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20b(ii)(c), 37, 8(c)
High Courts02 Jul 2013Dismissed
Panakkal Rajendran and Another Vs M. Sreenivasan
High Court Of Kerala · (2014) 1 KLJ 177
High Courts02 Jul 2013
Sabu and Saji Vs State of Kerala and The Sub Inspector of Police
High Court Of Kerala · (2013) 07 KL CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 174, 439Penal Code, 1860 (IPC) — Section 306, 34
High Courts01 Jul 2013Allowed
Sudhakaran Vs State of Kerala
High Court Of Kerala · (2013) 4 KerLJ 665 : (2013) 4 KHC 354