High Courts27 Jun 2013
Viswanathan R.V. Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2014) 1 KHC 498
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,099 of 2,720
High Courts26 Jun 2013Dismissed
Ansarali K.C. Vs Administrator Union of Territory of Lakshadweep, Kavaratti
High Court Of Kerala · (2013) 4 KHC 203
High Courts26 Jun 2013
Ansarali K.C. and Another Vs Administrator, Union of Territory of Lakshadweep, Kavaratti and Others
High Court Of Kerala · (2013) 4 KHC 203
High Courts26 Jun 2013Disposed Off
Sadasivan Nair Vs Sujatha
High Court Of Kerala · (2013) 4 KLJ 73 : (2013) 3 KLT 491
Kerala Municipalities Act, 1994 — Section 50(2)
High Courts25 Jun 2013Dismissed
Achuthanandan, V.S. Vs State of Kerala
High Court Of Kerala · (2013) 3 ILR (Ker) 324 : (2013) 3 KHC 6 : (2013) 3 KLJ 490
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8), 190(1)(b), 210Penal Code, 1860 (IPC) — Section 120B
High Courts25 Jun 2013Disposed Off
Rajeevan Vs Sukumaran
High Court Of Kerala · (2013) 3 ILR (Ker) 235 : (2013) 3 KHC 46 : (2013) 3 KLJ 536 : (2013) 3 KLT 253
Kerala Co-operative Societies Act, 1969 — Section 32, 32(1), 32(3), 32(l)
High Courts25 Jun 2013
Abdul Khader Kunhamoo Vs Asstt. Commr. of Cus., Thiruvananthapuram
High Court Of Kerala · (2014) 299 ELT 300
High Courts24 Jun 2013
Sijo Jose Vs Village Officer
High Court Of Kerala · (2014) 4 EFLT 211 : (2013) 3 KLJ 740 : (2013) 3 KLT 669
High Courts24 Jun 2013
John Vs Devan Pillai
High Court Of Kerala · (2013) 3 ILR (Ker) 372 : (2013) 3 KHC 1 : (2013) 3 KLJ 365 : (2013) 3 KLT 226
Contract Act, 1872 — Section 73
High Courts24 Jun 2013
Annamma Chandapillai Vs Anil
High Court Of Kerala · (2013) 3 ILR (Ker) 275 : (2013) 3 KLJ 372 : (2013) 3 KLT 218
Contract Act, 1872 — Section 236
High Courts24 Jun 2013
Chandra Mohan Vs Surendran
High Court Of Kerala · (2013) 3 KLJ 818 : (2013) 3 KLT 269
Transfer of Property Act, 1882 — Section 13, 5Trusts Act, 1882 — Section 9
High Courts24 Jun 2013
Sudha S. and Others Vs Union of India and Others
High Court Of Kerala · (2013) 3 ILR (Ker) 245 : (2013) 3 KLJ 422 : (2013) 3 KLT 754
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts24 Jun 2013
Plantation Corporation of Kerala Ltd. Vs Gowri and others
High Court Of Kerala · (2013) 3 ILR (Ker) 395 : (2013) 3 KHC 247 : (2013) 3 KLT 523
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8A
High Courts24 Jun 2013
Malabar Gold Private Limited Vs Commercial Tax Officer, Kozhikode and Others
High Court Of Kerala · (2013) 32 STR 3 : (2013) 63 VST 497
High Courts21 Jun 2013Dismissed
Bijukumar Vs Co-operative Election Commissioner
High Court Of Kerala · (2013) 4 ILR (Ker) 492 : (2013) 3 KHC 650 : (2013) 4 KLJ 297 : (2013) 3 KLT 963
High Courts21 Jun 2013Dismissed
National Insurance Co. Ltd. Vs Printo P. Jose
High Court Of Kerala · (2014) 1 ACC 323 : (2014) ACJ 818 : (2013) 3 ILR (Ker) 732 : (2013) 3 KHC 873 : (2013) 3 KLJ 417 : (2013) 3 KLT 421 : (2013) 4 LLJ 11
Motor Vehicles Act, 1988 — Section 145, 146, 147, 147, 147(1)
High Courts20 Jun 2013
Manoj Vs State of Kerala
High Court Of Kerala · (2013) 3 KHC 505 : (2013) 3 KLT 649
Kerala Government Land Assignment Act, 1960 — Section 8Kerala Preservation of Private Forests Act, 1972 — Section 6, 6(5)Kerala Preservation of Trees Act, 1986 — Section 5, 6, 6(1)
High Courts20 Jun 2013Dismissed
Jessy Mathew Vs District Collector
High Court Of Kerala · (2013) 4 KLJ 349 : (2013) 3 KLT 246
Kerala Building Tax Act, 1975 — Section 2(2)
High Courts20 Jun 2013Partly Allowed
Sankaran Poulu and Others Vs Sundari Vijayamma and Another
High Court Of Kerala · (2013) 3 KHC 93 : (2013) 3 KLJ 237 : (2013) 4 RCR(Civil) 85
Contract Act, 1872 — Section 11Guardians and Wards Act, 1890 — Section 19(b)Hindu Minority and Guardianship Act, 1956 — Section 11, 4(b), 4(c), 6, 6(a)