High Courts01 Jul 2013Dismissed
Jose Vs E.S. Jose and Brahmadathan Namboodirippad
High Court Of Kerala · (2013) 07 KL CK 0158
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4)(i), 11(4)(ii)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,098 of 2,720
High Courts01 Jul 2013Allowed
Sudhakaran, Somarajan and Shaji Vs State of Kerala
High Court Of Kerala · (2013) 4 KHC 354 : (2013) 4 KLJ 665
Criminal Procedure Code, 1973 (CrPC) — Section 174, 232, 313Penal Code, 1860 (IPC) — Section 107, 228, 306, 34, 376
High Courts01 Jul 2013
Rajan R. Vs Sheeja, Murali and Pushpadas
High Court Of Kerala · (2013) 07 KL CK 0152
High Courts01 Jul 2013Dismissed
Dr. Manga Perunneparambil and Germany Perunneparambil Vs Thomas Perunneparambil
High Court Of Kerala · (2013) 07 KL CK 0139
High Courts01 Jul 2013Allowed
Kanaran Vs The Additional District Magistrate, The Executive Engineer, Kerala State Electricity Board, Koyilandy, Assistant Engineer, Kerala State Electricity Board, Thikkodi and Vinodan
High Court Of Kerala · (2013) 3 ILR (Ker) 526 : (2013) 3 KHC 445
Electricity Act, 2003 — Section 164Telegraph Act, 1885 — Section 16(1)
High Courts01 Jul 2013
Sreejesh and Others Vs State of Kerala
High Court Of Kerala · (2013) 07 KL CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 438Kerala Healthcare Service Persons and Healthcare Service Institutions (Prevention of Violence and Damage to Property) Act, 2012 — Section 3, 4Penal Code, 1860 (IPC) — Section 143, 147, 149, 427, 448
High Courts01 Jul 2013Dismissed
Shanu and Aneesh @ Haneef Vs State of Kerala
High Court Of Kerala · (2013) 07 KL CK 0131
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 294(b)
High Courts01 Jul 2013
State of Kerala, The Commissioner of Excise and The Deputy Commissioner of Excise Vs Dr. G.S. Keshava Moorthy, Managing Director and Superstar Distilleries and Foods Limited
High Court Of Kerala · (2013) 07 KL CK 0110
High Courts01 Jul 2013Dismissed
S. Unnikrishnan Nair and K.K. Rajan Vs Union of India, Director, Deputy Director (Administration) and Superintendent of Police, C.B.I.
High Court Of Kerala · (2014) 1 ILR (Ker) 36
Constitution of India, 1950 — Article 14, 21, 226, 227, 32Criminal Procedure Code, 1973 (CrPC) — Section 164, 172, 173, 173(2)Penal Code, 1860 (IPC) — Section 182, 194, 195, 195A, 306
High Courts01 Jul 2013Dismissed
K.S. Hegde and Ramesh Chandra Khuntia Vs Union of India and Others
High Court Of Kerala · (2013) 07 KL CK 0106
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
High Courts01 Jul 2013Dismissed
Shaji and Sidasivanpillai @ Aji Vs State of Kerala and Sabjakhan
High Court Of Kerala · (2013) 07 KL CK 0103
Penal Code, 1860 (IPC) — Section 308, 332, 34
High Courts01 Jul 2013Dismissed
K.C. Mohammed Iqbal Vs Union Bank of India and The Branch Manager
High Court Of Kerala · (2013) 07 KL CK 0101
High Courts01 Jul 2013
R. Gopalakrishnan Nair Vs The Secretary, Higher Education (Technical) Department, The Director of Technical Education Office, The Chairman N.S.S. Polytechnic, N.S.S. Head Office, Perunnai and The Principal N.S.S. Polytechnic College, Pandalam
High Court Of Kerala · (2013) 07 KL CK 0077
High Courts01 Jul 2013Dismissed
Sumathy and Others Vs Kamalamma
High Court Of Kerala · (2013) 3 ILR (Ker) 259 : (2013) 3 KLJ 411
Specific Relief Act, 1963 — Section 31, 34
High Courts01 Jul 2013
Kaisal Vs State of Kerala and Sakkariya K.M.
High Court Of Kerala · (2013) 07 KL CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 324, 341
High Courts01 Jul 2013Dismissed
Johnson K. Samuval Vs Molly Mercilin
High Court Of Kerala · (2013) 07 KL CK 0033
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3)
High Courts28 Jun 2013
Selvin Abraham Vs Punjab and Sind Bank
High Court Of Kerala · (2013) 4 KLJ 224 : (2013) 3 KLT 481
High Courts28 Jun 2013
Valiyaveetil Projects and Developers (P.) Ltd. Vs State of Kerala
High Court Of Kerala · (2013) 3 KLT 647 : (2014) 70 VST 312
Kerala Value Added Tax Act, 2003 — Section 8
High Courts27 Jun 2013Allowed
R. Viswanathan Vs Kerala State Electricity Board
High Court Of Kerala · (2014) 1 KHC 498
High Courts27 Jun 2013
Sheen Golden Jewels (India) Pvt. Ltd. Vs Intelligence Officer
High Court Of Kerala · (2013) 3 ILR (Ker) 429 : (2013) 3 KHC 72 : (2013) 3 KLJ 369 : (2013) 3 KLT 215 : (2014) 69 VST 76
Constitution of India, 1950 — Article 19(1)(g)Kerala General Sales Tax Act, 1963 — Section 28(6)Kerala Value Added Tax Act, 2003 — Section 44(6), 67, 67(1), 68, 69