High Courts20 Jun 2013
Indira Vs Kerala State Electricity Board
High Court Of Kerala · (2014) 1 KLJ 452 : (2014) 1 KLT 59
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,100 of 2,720
High Courts19 Jun 2013Allowed
Mini Dileep Vs Regional Transport Officer
High Court Of Kerala · AIR 2013 Ker 191 : (2013) 3 ILR (Ker) 105 : (2013) 2 KHC 884 : (2013) 3 KLJ 164 : (2013) 3 KLT 97
Kerala Motor Vehicles Taxation Act, 1976 — Section 23, 24, 3, 5Motor Vehicles Act, 1988 — Section 87(1)(c)
High Courts19 Jun 2013
Raju M. Thomas Vs Urban Co-operative Bank Ltd.
High Court Of Kerala · (2013) 3 KHC 89 : (2013) 3 KLT 417
Kerala Co-operative Societies Act, 1969 — Section 69
High Courts19 Jun 2013Dismissed
Gireesh Babu Vs Pavithran
High Court Of Kerala · (2013) 3 KLT 453
Constitution of India, 1950 — Article 226, 227
High Courts18 Jun 2013Allowed
State of Kerala Vs Antony Kannattu
High Court Of Kerala · (2013) 2 KHC 889 : (2013) 3 KLJ 298 : (2013) 3 KLT 111
Kerala Preservation of Trees Act, 1986 — Section 5, 5(2)Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 3(3)
High Courts18 Jun 2013
The Commissioner, Central Excise, Customs and Service Tax Vs M/s. Kerala State Beverages (Manufacturing and Marketing) Corporation Ltd.
High Court Of Kerala · (2014) 300 ELT 217 : (2014) 26 GSTR 57 : (2014) 33 STR 484
High Courts18 Jun 2013Dismissed
Swapna Sukumar Vs State of Kerala
High Court Of Kerala · (2013) 3 ILR (Ker) 26 : (2013) 2 KHC 869 : (2013) 3 KLJ 430 : (2013) 3 KLT 53
Constitution of India, 1950 — Article 227
High Courts18 Jun 2013Dismissed
Navamani P. and Saudamini V. Vs University of Calicut
High Court Of Kerala · (2013) 06 KL CK 0044
High Courts18 Jun 2013
Anilkumar Vs State of Kerala
High Court Of Kerala · (2013) 3 KLT 358
Kerala Abkari Act, 1077 — Section 56(b), 57(a)
High Courts18 Jun 2013Dismissed
Cochin Med Oxygens Distributors Medical and Industrial Gases Vs Chief Controller of Explosives
High Court Of Kerala · (2013) 4 KLJ 325 : (2013) 3 KLT 525
Gas Cylinders Rules, 2004 — Rule 2(xxi)
High Courts18 Jun 2013Partly Allowed
P.A. Sidhartha Menon Vs The Deputy Superintendent of Police
High Court Of Kerala · (2014) CriLJ 1157 : (2013) 3 KLJ 726
High Courts17 Jun 2013Allowed
Najuma Vs Sudheer
High Court Of Kerala · (2014) 1 CCR 36 : (2013) 3 KHC 300 : (2013) 4 KLJ 323 : (2013) 3 KLT 410
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Evidence Act, 1872 — Section 47, 73Penal Code, 1860 (IPC) — Section 323, 34, 448, 468
High Courts17 Jun 2013Dismissed
Muhammed Abdul Razakh Vs Priyadarshini
High Court Of Kerala · (2013) 3 KLJ 377 : (2013) 3 KLT 104
High Courts17 Jun 2013
Abdul Azeez Vs State of Kerala
High Court Of Kerala · (2013) 4 KHC 184 : (2013) 4 KLT 223
High Courts17 Jun 2013
Bhadrakumar Das Vs Krishna Kumar
High Court Of Kerala · (2013) 3 ILR (Ker) 420 : (2013) 3 KHC 80 : (2013) 3 KLJ 301 : (2013) 3 KLT 362
Arbitration and Conciliation Act, 1996 — Section 11(6), 11(8), 16, 34, 37Constitution of India, 1950 — Article 136, 226, 227
High Courts17 Jun 2013
Trans Asian Shipping Services Pvt. Ltd. Vs Regional Director, ESI Corporation
High Court Of Kerala · (2013) 139 FLR 742 : (2013) 3 LLJ 557
Employees State Insurance Act, 1948 — Section 1(5), 45A, 75Evidence Act, 1872 — Section 114(e)
High Courts17 Jun 2013
Ajmal Hassan Vs Muhammed Shaffeeque
High Court Of Kerala · (2013) 2 KHC 803 : (2013) 3 KLT 64
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 39 Rule 4
High Courts17 Jun 2013
Shogun Organics Ltd. Vs Union of India and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 775 : (2013) 4 KHC 359 : (2013) 4 KLT 459
High Courts14 Jun 2013
Mary and Another Vs State of Kerala and Others
High Court Of Kerala · (2013) 4 ILR (Ker) 129 : (2013) 3 KHC 287 : (2013) 3 KHC 279 : (2013) 3 KLJ 475
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11Medical Termination of Pregnancy Act, 1971 — Section 3