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High Court Of Kerala judgments

54,395 judgments · page 1,102 of 2,720

High Courts10 Jun 2013

Sunil Babu Vs Mariya V. Joy

High Court Of Kerala · AIR 2013 Ker 176 : (2013) 3 DMC 174 : (2013) 3 ILR (Ker) 90 : (2013) 2 KHC 843 : (2013) 3 KLJ 14 : (2013) 3 KLT 1 : (2013) 3 RCR(Civil) 831

Divorce Act, 1869 — Section 24, 26, 36Hindu Marriage Act, 1955 — Section 24
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High Courts07 Jun 2013Dismissed

Gopalan Vs Chandri

High Court Of Kerala · (2013) 3 KLT 69

Evidence Act, 1872 — Section 67, 68Succession Act, 1925 — Section 45, 47, 59, 63, 70
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High Courts07 Jun 2013Dismissed

Kochurani Vs Lini and Another

High Court Of Kerala · (2013) 3 ILR (Ker) 162 : (2013) 2 KHC 838 : (2013) 3 KLJ 92

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63, 68
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High Courts07 Jun 2013

United India Insurance Co. Ltd. Vs July

High Court Of Kerala · (2013) 3 ILR (Ker) 72 : (2013) 2 KHC 719 : (2013) 3 KLJ 147 : (2013) 3 KLT 13

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Kerala High Court Act, 1958 — Section 3, 3(13)(b)Motor Vehicles Act, 1988 — Section 140, 141, 141(2), 166, 168
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High Courts06 Jun 2013Dismissed

R. Santhoshkumar Vs Shaji and Another

High Court Of Kerala · AIR 2013 Ker 184 : (2013) 3 ILR (Ker) 379 : (2013) 3 KLJ 346 : (2013) 3 KLT 397

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 15Mental Health Act, 1987 — Section 2(t), 22, 24, 25, 42
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