High Courts24 May 2013
Binoy Kumar Vs Deputy Director
High Court Of Kerala · (2013) 2 KLT 857
Administrative Tribunals Act, 1985 — Section 15, 15(1), 15(1)(b), 4Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,104 of 2,720
High Courts24 May 2013Dismissed
Vijayakumar Vs Principal Secretary
High Court Of Kerala · (2013) 3 KHC 162 : (2013) 3 KLJ 304 : (2013) 3 KLT 394
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302
High Courts24 May 2013
Minimol. M. Vs The Headmistress, The Manager, The District Educational Officer and State of Kerala
High Court Of Kerala · (2013) 05 KL CK 0035
High Courts24 May 2013
Mukundan Vs Dr. Katyusha
High Court Of Kerala · (2013) 3 DMC 661 : (2013) 2 KHC 613 : (2013) 3 KLJ 28 : (2013) 2 KLT 981
Family Courts Act, 1984 — Section 10, 10(3), 19, 19(1), 19(4)
High Courts24 May 2013
Sheeja. D.K. Accountant Vs P. Nalini and Sheeba D.K.
High Court Of Kerala · (2013) 05 KL CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 125(1)
High Courts24 May 2013
R. Sudharman Vs State of Kerala and Others
High Court Of Kerala · (2013) 05 KL CK 0025
High Courts24 May 2013
V.V. Gopalan Vs The State of Kerala and Others
High Court Of Kerala · (2013) 05 KL CK 0024
High Courts24 May 2013
Sunil Kumar, Vijayan, Pradeep and Saratlal S. Vs The District Collector and The Sub Inspector of Police, Punaloor Police Station
High Court Of Kerala · (2013) 05 KL CK 0011
Mines and Minerals (Development and Regulation) Act, 1957 — Section 23A, 4(1A)
High Courts24 May 2013Dismissed
Kerala State Electricity Board and The Chief Engineer (HRM) Vs S. Krishnambal and Others
High Court Of Kerala · (2013) 05 KL CK 0006
High Courts24 May 2013Disposed Off
Church of South India (C.S.I.) Trust Association Vs Benoy
High Court Of Kerala · (2013) 2 KLT 991
Kerala Education Act, 1958 — Section 6
High Courts24 May 2013Dismissed
Haridas Vs Latha, Sreya Haridas and Sredha Haridas
High Court Of Kerala · (2013) 05 KL CK 0003
High Courts23 May 2013
Ramankutty Vs The Excise Inspector
High Court Of Kerala · (2013) 3 ILR (Ker) 535 : (2013) 3 KHC 308 : (2013) 3 KLJ 434
Kerala Abkari Act, 1077 — Section 55(a)
High Courts23 May 2013
Employees State Insurance Corporation Vs Seenulal
High Court Of Kerala · (2013) 139 FLR 878 : (2013) 139 FLR 794 : (2013) 3 ILR (Ker) 55 : (2013) 2 KHC 857 : (2013) 3 KLJ 276 : (2013) 3 KLT 39 : (2013) LabIC 3656 : (2013) 3 LLJ 549 : (2013) 3 LLN 693 : (2013) LLR 885
Employees State Insurance Act, 1948 — Section 14, 15, 40, 54A, 55A
High Courts23 May 2013Dismissed
Muhammed Nissam Vs State of Kerala
High Court Of Kerala · (2013) 05 KL CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(A), 29
High Courts22 May 2013
Kochu Sankoo. K Vs The District Collector, Collectorate, The Deputy Tahsildar, Revenue Recovery, The Manager, Syndicate Bank and K.C. Prakash
High Court Of Kerala · (2013) 05 KL CK 0032
High Courts22 May 2013
E. Divakaran Vs Jayaprakash Narayanan. K.R. and The United India Insurance Co. Ltd.
High Court Of Kerala · (2013) 05 KL CK 0023
High Courts22 May 2013Dismissed
P.B. Shaji Vs Azeez and Others
High Court Of Kerala · (2013) 05 KL CK 0019
High Courts21 May 2013
George K.M. Vs Sheela
High Court Of Kerala · (2013) 2 KHC 607 : (2013) 3 KLJ 57
High Courts21 May 2013Allowed
A.N. Ramesh Vs The Assistant Labour Officer (First Circle), Chembukavu, The District Labour Officer, Thrissur, The Kerala Head Load Workers Welfare Board and State of Kerala
High Court Of Kerala · (2013) 4 KHC 484 : (2013) 4 KLJ 509 : (2013) 4 KLT 524
Kerala Headload Workers Rules, 1981 — Rule 26A, 26A(2)
High Courts21 May 2013Dismissed
Radhakrishnan Vs Kerala Public Service Commission
High Court Of Kerala · (2013) 2 KLT 867