High Courts13 Jun 2013Dismissed
Dineshan K.V. and Rajesh N.V. Vs The State of Kerala and Others
High Court Of Kerala · (2013) 4 KHC 206 : (2013) 4 KLJ 431 : (2013) 4 KLT 475
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,101 of 2,720
High Courts13 Jun 2013Allowed
Ansar Vs Kerala State Pollution Control Board
High Court Of Kerala · (2013) 3 EFLT 762 : (2013) 3 KLT 518
High Courts13 Jun 2013Dismissed
K.P Alavi Vs Jameela P.P. and Others
High Court Of Kerala · (2014) 1 KLJ 318
High Courts13 Jun 2013Dismissed
Shelson Antony Vs State of Kerala and Others
High Court Of Kerala · (2013) 3 ILR (Ker) 20
Constitution of India, 1950 — Article 12, 16, 21
High Courts13 Jun 2013
Ann Supriya Johny Vs State of Kerala and Others
High Court Of Kerala · (2013) 4 KHC 525
High Courts12 Jun 2013Disposed Off
Niyas N. Vs State of Kerala and Others
High Court Of Kerala · (2013) 3 KHC 878
High Courts12 Jun 2013Dismissed
Joby Vs Elsy
High Court Of Kerala · (2014) 1 Crimes 64 : (2013) 3 DMC 302 : (2013) 3 ILR (Ker) 523 : (2013) 3 KHC 233 : (2013) 3 KLJ 486 : (2013) 3 KLT 450 : (2013) 4 RCR(Civil) 267 : (2013) 4 RCR(Criminal) 236
Family Courts Act, 1984 — Section 12Protection of Women From Domestic Violence Act, 2005 — Section 12, 2(a), 2(f), 2(s)
High Courts12 Jun 2013
Rajasekharan Nair Vs Kerala State Electricity Board
High Court Of Kerala · (2013) 3 KHC 74 : (2013) 3 KLT 198 : (2013) LLR 984
Payment of Gratuity Act, 1972 — Section 7, 7(3A), 8
High Courts12 Jun 2013
Jayan and Another Vs Union of India
High Court Of Kerala · (2013) 3 ILR (Ker) 457
Railways Act, 1989 — Section 123, 123(c), 124, 124A, 124A(b)
High Courts12 Jun 2013Disposed Off
Lekshmikutty Amma Vs Sub Inspector of Police and Others
High Court Of Kerala · (2013) 3 KHC 70
High Courts12 Jun 2013Allowed
Balkees Vs Revenue Divisional Officer
High Court Of Kerala · (2013) 3 ILR (Ker) 100 : (2013) 2 KHC 865 : (2013) 3 KLJ 65 : (2013) 3 KLT 50 : (2013) 4 RCR(Criminal) 226
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(c)
High Courts11 Jun 2013Partly Allowed
G. Balachandran Vs J. Madusoodanan Pillai and Others
High Court Of Kerala · (2014) 1 KLJ 253
High Courts11 Jun 2013
Biju Vs Nil
High Court Of Kerala · (2014) 1 DMC 416 : (2013) 2 KHC 874 : (2013) 4 KLJ 114 : (2013) 3 KLT 987
High Courts11 Jun 2013
National Insurance Co. Ltd. Vs Bhanumathy
High Court Of Kerala · (2014) 1 ACC 858 : (2013) ACJ 2402 : (2013) 139 FLR 681 : (2013) 3 KLJ 474 : (2013) 3 KLT 356 : (2013) 3 LLJ 580 : (2013) 4 LLN 673 : (2013) LLR 1037
Employees Compensation Act, 1923 — Section 2(d)Workmens Compensation Act, 1923 — Section 30
High Courts11 Jun 2013Dismissed
Vineesh O.K. Vs Inspector General of Police
High Court Of Kerala · (2013) 2 KHC 882
High Courts10 Jun 2013Allowed
Viswalal Vs Kerala State Beverages (Manufacturing and Marketing) Corporation Ltd.
High Court Of Kerala · (2013) 4 KLJ 320 : (2014) 1 LLN 464
High Courts10 Jun 2013Disposed Off
Mujeeb Rahman Vs Riyasu
High Court Of Kerala · (2014) 2 BC 443 : (2013) 3 KLJ 316 : (2013) 3 KLT 100 : (2014) 1 RCR(Criminal) 821
Criminal Procedure Code, 1973 (CrPC) — Section 357(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Jun 2013Dismissed
Aravindan J. and Others Vs State of Kerala and Others
High Court Of Kerala · (2013) 3 KHC 612
High Courts10 Jun 2013Dismissed
National Insurance Company Ltd. Vs Murali
High Court Of Kerala · (2014) 1 ACC 58 : (2014) 1 AnWR 452 : (2013) 139 FLR 942 : (2013) 3 ILR (Ker) 225 : (2013) 3 KHC 55 : (2013) 3 KLJ 233 : (2013) 3 KLT 209 : (2013) 3 LLJ 563
Employees Compensation Act, 1923 — Section 17, 30, 30(1)Motor Vehicles Act, 1988 — Section 147