High Courts13 Jun 2014Dismissed
The New Indiaassurance Company Limited Vs P.C. Balan
High Court Of Kerala · (2014) 06 KL CK 0055
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,027 of 2,720
High Courts13 Jun 2014Allowed
T.V. Hamzakoya Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0019
High Courts13 Jun 2014Dismissed
Rajalakshmi Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 451, 452
High Courts12 Jun 2014
Bharat Plywood & Timber Products (P) Ltd. Vs CESTAT, New Delhi
High Court Of Kerala · (2015) 316 ELT 94
Central Excises and Salt Act, 1944 — Section 35C(2A)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Jun 2014Dismissed
Madathumpara Maha Sivakshetra Paripalana Samithi Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0221
High Courts12 Jun 2014Disposed Off
Aboobacker T.H. Vs State of Kerala
High Court Of Kerala · (2014) 3 KLT 26
Criminal Procedure Code, 1973 (CrPC) — Section 102, 482Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23
High Courts12 Jun 2014Partly Allowed
Jijuson Vs Simi Mathew
High Court Of Kerala · (2014) 06 KL CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Jun 2014Dismissed
Muhammed Yasin Vs P.P. Abdul Majeed
High Court Of Kerala · (2014) 06 KL CK 0214
Evidence Act, 1872 — Section 45, 47, 73Foreigners Act, 1946 — Section 14, 8(1)Official Secrets Act, 1923 — Section 3(1)(c)
High Courts12 Jun 2014Disposed Off
Mahammod K. Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 102, 482Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23
High Courts12 Jun 2014
Varam U.P. School Vs Director of Public Instruction
High Court Of Kerala · (2014) 3 KLT 297
High Courts12 Jun 2014Allowed
Shafi Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 324
High Courts12 Jun 2014
Mathews Mar Ivaniose H.G. Vs Thomas Mar Athanasious
High Court Of Kerala · (2014) 4 KHC 343
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 157(1), 173Penal Code, 1860 (IPC) — Section 120B, 34, 423, 465, 468
High Courts12 Jun 2014Disposed Off
Divya Manohar Vs Hari Govind R
High Court Of Kerala · (2014) 06 KL CK 0129
Constitution of India, 1950 — Article 227
High Courts12 Jun 2014Allowed
The New India Assurance Co. Ltd. Vs P. Thomas
High Court Of Kerala · (2014) 4 ACC 494 : (2015) ACJ 2767 : (2014) 2 KHC 777 : (2014) 3 KLJ 255 : (2014) 3 KLT 119
Insurance Act, 1938 — Section 64-UC, 64-UC(1)Motor Vehicles Act, 1988 — Section 147(1), 147(1)(b)(i), 147(1)(b)(ii), 147(1)b(i), 149
High Courts12 Jun 2014
Spartek Ceramics (India) Ltd. Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0101
High Courts12 Jun 2014Disposed Off
Felix Ndubuisi Egedigue Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 437, 445, 482Information Technology Act, 2000 — Section 66(C)Penal Code, 1860 (IPC) — Section 34, 419, 420, 465, 468
High Courts12 Jun 2014Allowed
Nancy Biju Vs Biju Joseph
High Court Of Kerala · (2014) 06 KL CK 0051
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts12 Jun 2014Dismissed
The Sulthan Bathery Co-Operative Agricultural and Rural Development Bank Ltd. Vs Jayaprakash P.R.
High Court Of Kerala · AIR 2014 Ker 150 : (2014) 3 ILR 556 : (2014) 3 KHC 51 : (2014) 3 KLT 123
Constitution of India, 1950 — Article 226Kerala Co-operative Societies Act, 1969 — Section 69, 69(3)
High Courts12 Jun 2014Allowed
H.G. Mathews Mar Ivaniose Vs Dr. Thomas Mar Athanasious
High Court Of Kerala · (2014) 4 KHC 343
High Courts12 Jun 2014Allowed
Govindarajan Vs Pattambi Grama Panchayat, Palakkad
High Court Of Kerala · (2014) 3 KHC 532