High Courts12 Jun 2014Allowed
The Oriental Insurance Company Ltd. Vs Biju A.P.
High Court Of Kerala · (2014) 06 KL CK 0010
Motor Vehicles Act, 1988 — Section 149, 173(1)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,028 of 2,720
High Courts12 Jun 2014
Govindarajan Vs Pattambi Grama Panchayat
High Court Of Kerala · (2014) 3 KHC 532
High Courts11 Jun 2014
Shaji Jacob Vs Shaji P.V. and Others
High Court Of Kerala · (2015) ALLMR(Cri) 110
Criminal Procedure Code, 1973 (CrPC) — Section 256(1), 372, 378, 378(4), 397Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Jun 2014
Ummer Vs Abdul Azeez
High Court Of Kerala · (2015) 1 KHC 450 : (2015) 1 KLJ 608 : (2015) 1 KLT 596 : (2015) 2 RCR(Rent) 204
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 90, 51(b), 64Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 12, 13, 14Legal Services Authorities Act, 1987 — Section 21
High Courts11 Jun 2014
Shaji Jacob Vs Shaji P.V.
High Court Of Kerala · (2014) 4 ILR 597 : (2014) 4 KHC 98
Criminal Procedure Code, 1973 (CrPC) — Section 256(1), 372, 378, 378(4), 397Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Jun 2014
Sherin J. Thankom Vs Thankom
High Court Of Kerala · (2014) 4 ACC 317 : (2014) ACJ 2673 : (2014) 3 ILR 211 : (2014) 3 KLJ 250 : (2014) 3 KLT 44
Motor Vehicles Act, 1988 — Section 140, 141, 142, 163A, 166
High Courts11 Jun 2014Allowed
GEETHA Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0220
Kerala Revenue Recovery Act, 1968 — Section 50(2), 71
High Courts11 Jun 2014Allowed
Asha Mathew Vs Jom Cherian
High Court Of Kerala · (2014) 06 KL CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 127
High Courts11 Jun 2014Disposed Off
Jose Augustin Vs The Passport Officer
High Court Of Kerala · (2014) 06 KL CK 0153
High Courts11 Jun 2014Partly Allowed
K. Krishnankutty Vs Muraleedharan Pillai
High Court Of Kerala · (2014) 06 KL CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Jun 2014Dismissed
Sreenath Gopi Vs Rajeev P.P
High Court Of Kerala · (2014) 06 KL CK 0130
High Courts11 Jun 2014Allowed
K.K. Abdurahiman Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 308
High Courts11 Jun 2014Partly Allowed
Ayamkurissi Muhammed Musthafa Vs The State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 357(4)Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts11 Jun 2014
Malabar Devaswom Board Vs Elayoor Sree Vishnu Kshethra Samrakshana Samithi
High Court Of Kerala · (2014) 3 KHC 178
Madras Hindu Religious and Charitable Endowments Act, 1951 - Section 58
High Courts11 Jun 2014Allowed
Glassco Vs The Regional Director
High Court Of Kerala · (2014) 143 FLR 411 : (2014) 3 LLN 159 : (2014) LLR 970
Employees State Insurance Act, 1948 — Section 2(12)
High Courts11 Jun 2014
Selvam Broilers (P) Ltd. Vs Assistant Commissioner (ASSMT)
High Court Of Kerala · (2014) 3 KLT 239 : (2015) 85 VST 194
Kerala General Sales Tax Act, 1963 — Section 23, 55C
High Courts11 Jun 2014Disposed Off
Sadique M. Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0026
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 436
High Courts11 Jun 2014Dismissed
Malabar Devaswom Board, Kozhikode Vs Elayoor Sree Vishnu Kshethra Samrakshana
High Court Of Kerala · (2014) 3 KHC 178
High Courts10 Jun 2014Dismissed
K.S. Sajumon Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Jun 2014
Metro Polymers Vs The Commercial Tax Officer
High Court Of Kerala · (2014) 06 KL CK 0212
Kerala Value Added Tax Act, 2003 — Section 24(1)