High Courts09 Jun 2014Disposed Off
Jamaludeen T. Vs The authorized Officer, State Bank of Mysore
High Court Of Kerala · (2014) 06 KL CK 0207
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,030 of 2,720
High Courts09 Jun 2014
Sigma Enterprises Vs Assistant Commr. of C.E., Cus. and S.T.
High Court Of Kerala · (2014) 36 STR 985
Central Excises and Salt Act, 1944 — Section 37CFinance Act, 1994 — Section 83
High Courts09 Jun 2014Disposed Off
Ashraf Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts09 Jun 2014Dismissed
St. George''s Church Vs The Indian Oil Corporation Limited
High Court Of Kerala · (2014) 06 KL CK 0092
Constitution of India, 1950 — Article 226
High Courts09 Jun 2014Dismissed
K.N. Basheer Vs D. Mamooty
High Court Of Kerala · (2014) 06 KL CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Jun 2014Dismissed
Valsala Kumari Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0068
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Jun 2014
Janeesh Vs State of Kerala
High Court Of Kerala · (2014) 3 KLT 235
Criminal Procedure Code, 1973 (CrPC) — Section 293, 482
High Courts06 Jun 2014
Kochin Air Products (P.) Ltd. Vs Kerala State Electricity Board
High Court Of Kerala · (2015) 3 ILR 316 : (2015) 3 KHC 257 : (2015) 3 KLJ 96 : (2015) 2 KLT 956
High Courts06 Jun 2014Dismissed
Hemalatha. K Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0206
High Courts06 Jun 2014
Akash Sathyan Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 294(b)
High Courts06 Jun 2014Partly Allowed
Khadeeja Vs Anvar K.K.
High Court Of Kerala · (2014) 06 KL CK 0143
High Courts06 Jun 2014Dismissed
State of Kerala Vs The Manager, M.T.M. Higher Secondary School
High Court Of Kerala · (2014) 3 KLT 23
High Courts06 Jun 2014Allowed
Nabilu Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 320, 436, 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts06 Jun 2014
Jamsheed, T.P. Vs National Investigation Agency
High Court Of Kerala · (2014) 3 ILR 320
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173(2), 173(8)Unlawful Activities (Prevention) Act, 1967 — Section 43(F)
High Courts06 Jun 2014
Mohammed Abdullah Vs M.P. Ashique
High Court Of Kerala · (2014) 3 ILR 269 : (2014) 2 KHC 609 : (2014) 3 KLJ 94 : (2014) 2 KLT 1069 : (2015) 1 RCR(Rent) 236
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3), 11(4)(iv), 20
High Courts06 Jun 2014
Abdul Azeez Vs National Investigation Agency
High Court Of Kerala · (2014) CriLJ 3356 : (2014) 3 KLT 156 : (2014) 3 RCR(Criminal) 831
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173(2), 173(8)Unlawful Activities (Prevention) Act, 1967 — Section 43(F)
High Courts05 Jun 2014
Jithin Vs State of Kerala
High Court Of Kerala · (2014) 3 KLT 230
Criminal Procedure Code, 1973 (CrPC) — Section 173Kerala Police Act, 2011 — Section 120(d)
High Courts05 Jun 2014
Krishnan A. Vs Federal Bank Ltd.
High Court Of Kerala · (2014) 3 ILR 157 : (2014) 2 KHC 724 : (2014) 3 KLJ 85
Evidence Act, 1872 — Section 3, 73