CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 1,031 of 2,720

High Courts05 Jun 2014

Praveen Vs State of Kerala

High Court Of Kerala · (2014) CriLJ 4560 : (2014) 3 KHC 242

Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 202(1), 203Penal Code, 1860 (IPC) — Section 120B, 415, 417, 418
Read judgment
High Courts05 Jun 2014Disposed Off

Jyothish Kumar Vs State of Kerala

High Court Of Kerala · (2014) 06 KL CK 0144

Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138
Read judgment
High Courts05 Jun 2014Dismissed

K.S. Rajan Vs State of Kerala

High Court Of Kerala · (2014) 06 KL CK 0137

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
Read judgment
High Courts05 Jun 2014

Mariyam Vs Saifuddeen

High Court Of Kerala · AIR 2014 Ker 136 : (2014) 3 ILR 144 : (2014) 2 KHC 759 : (2014) 3 KLT 30

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(12), 11(3), 20, 4
Read judgment
High Courts05 Jun 2014Allowed

Sayyed Ali M. Vs Haja Maheen

High Court Of Kerala · (2014) 06 KL CK 0091

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3), 11(4)(i), 11(4)(v)
Read judgment
High Courts05 Jun 2014Disposed Off

Shantha Vs State of Kerala

High Court Of Kerala · (2014) 06 KL CK 0090

Criminal Procedure Code, 1973 (CrPC) — Section 193, 200, 201, 202, 319Penal Code, 1860 (IPC) — Section 498A
Read judgment
High Courts04 Jun 2014Allowed

Mooney Vs State of Kerala

High Court Of Kerala · (2014) 3 ILR 679 : (2014) 2 KHC 606 : (2014) 3 KLJ 138 : (2014) 2 KLT 961

Land Acquisition Act, 1894 — Section 23, 23(1), 23(1A), 23(2)
Read judgment
High Courts04 Jun 2014Dismissed

Prakasan Vs V.P. Velayudhan

High Court Of Kerala · (2014) 06 KL CK 0187

Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
Read judgment