High Courts04 Jun 2014Disposed Off
Beevikutty Amma Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0121
Kerala Land Reforms Act, 1963 — Section 85(8)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,032 of 2,720
High Courts04 Jun 2014
Kerala Financial Corporation Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2014) 06 KL CK 0120
Income Tax Act, 1961 — Section 260A
High Courts04 Jun 2014Disposed Off
Jabir Rasheed Vs The Nilambur Municipality
High Court Of Kerala · (2014) 06 KL CK 0096
High Courts04 Jun 2014Disposed Off
Dennise E. Fernandez Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 294(b), 307, 309, 323
High Courts04 Jun 2014Dismissed
Raju Vs K.M. Wilson
High Court Of Kerala · (2014) 06 KL CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Jun 2014Dismissed
Susan Vs T.V. Mathew
High Court Of Kerala · (2014) 06 KL CK 0046
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4, 7Trusts Act, 1882 — Section 82
High Courts04 Jun 2014Allowed
Damodaran Vs Managing Director, Kerala State Road Transport Corporation
High Court Of Kerala · (2014) 06 KL CK 0023
High Courts03 Jun 2014Partly Allowed
Vidyadharan Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 313, 354(4)Penal Code, 1860 (IPC) — Section 279, 304A, 304-A
High Courts03 Jun 2014
Shajan Joseph K.R. Vs U. Devi
High Court Of Kerala · (2014) 06 KL CK 0210
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4)(iii), 20
High Courts03 Jun 2014Disposed Off
Latef Bin Abdul Jamil Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Jun 2014Disposed Off
Jayesh Vs The State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23(2)
High Courts03 Jun 2014Disposed Off
The Presteege Bombay Dyeing Vs Hindustan Organic Chemicals Ltd.
High Court Of Kerala · (2014) 06 KL CK 0200
High Courts03 Jun 2014Dismissed
Santha Vs The State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0184
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts03 Jun 2014Allowed
S.P. Thomas Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0117
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(1)Transfer of Property Act, 1882 — Section 69, 69A
High Courts03 Jun 2014Dismissed
George Kattunilath Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0094
High Courts03 Jun 2014Disposed Off
P.D. Thomas Vs State Bank of Travancore
High Court Of Kerala · (2014) 06 KL CK 0061
High Courts03 Jun 2014
Sundareshan Vs ICICI Bank Limited
High Court Of Kerala · (2014) 06 KL CK 0045
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)
High Courts03 Jun 2014Allowed
Union of India Vs Maliakkal Industrial Enterprises
High Court Of Kerala · (2014) 3 ILR 387
Constitution of India, 1950 — Article 14, 162Customs Act, 1962 — Section 11, 151Insecticides Act, 1968 — Section 13, 17, 2, 21, 22
High Courts03 Jun 2014
NRI Service and Educational Trust Vs Kerala University of Health Services
High Court Of Kerala · (2014) 3 KHC 123 : (2014) 3 KLJ 353 : (2014) 3 KLT 212