High Courts10 Jun 2014
Femi Joseph Vs The Federal Bank
High Court Of Kerala · AIR 2014 Ker 147 : (2014) 3 KLT 287
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12, Order 32 Rule 12(1), Order 32 Rule 13, Order 32 Rule 3
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High Court Of Kerala judgments
54,395 judgments · page 1,029 of 2,720
High Courts10 Jun 2014
Femi Joseph Vs Branch Manager, The Federal Bank
High Court Of Kerala · AIR 2014 Ker 147 : (2014) 4 ILR 59 : (2014) 2 KHC 772 : (2014) 3 KLJ 222
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12, Order 32 Rule 12(2), Order 32 Rule 13, Order 32 Rule 2, Order 32 Rule 3
High Courts10 Jun 2014Disposed Off
Sudakshina Vs The State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0151
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 143, 147, 149, 195A, 34
High Courts10 Jun 2014Partly Allowed
Marakkarutty Vs The State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0138
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts10 Jun 2014Disposed Off
Sudeesh Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0128
Penal Code, 1860 (IPC) — Section 294(b), 302, 308, 323, 324
High Courts10 Jun 2014
Trichur Auto Spares Vs State of Kerala
High Court Of Kerala · (2014) 202 ECR 416 : (2014) 3 ILR 173 : (2014) 3 KLJ 239 : (2014) 3 KLT 10 : (2015) 79 VST 89
Kerala Value Added Tax Act, 2003 — Section 16, 16(3), 16(8), 16(9), 19
High Courts10 Jun 2014Dismissed
Reeja K. Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0108
High Courts10 Jun 2014Dismissed
Ranjith Krishnan K.K. Vs The District Collector
High Court Of Kerala · (2014) 06 KL CK 0103
High Courts10 Jun 2014
Asharaf Parakuth Vs The Kondotty Grama Panchayath
High Court Of Kerala · (2014) 06 KL CK 0053
Kerala Panchayat Raj Act, 1994 — Section 227
High Courts10 Jun 2014Partly Allowed
Shibi Joju Vs M. Sundaran
High Court Of Kerala · (2014) 06 KL CK 0050
High Courts10 Jun 2014Disposed Off
P. Mohanan Pillai Vs The Manickal Grama Panchayat
High Court Of Kerala · (2014) 06 KL CK 0049
Kerala Panchayat Raj Act, 1994 — Section 254
High Courts10 Jun 2014
Mother India Educational and Cultural Charitable Trust Vs Deputy Commissioner of Income Tax
High Court Of Kerala · (2014) 3 KLT 232
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220, 220(6), 226, 226(3)(iii)
High Courts10 Jun 2014Disposed Off
Anand Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0025
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 294(b)
High Courts09 Jun 2014
Kendriya Vidyalaya Parents Association Vs Union of India
High Court Of Kerala · (2015) 1 ESC 449 : (2014) 3 ILR 861 : (2014) 3 KHC 86 : (2014) 3 KLJ 396 : (2014) 3 KLT 127 : (2014) 4 SCT 28 : (2015) 1 SLJ 106
Constitution of India, 1950 — Article 12, 21, 21A, 45Right of Children to Free and Compulsory Education Act, 2009 — Section 12, 12(1)(b), 12(1)(c), 13, 15
High Courts09 Jun 2014
Karunakaran Pillai K. Vs Chacko
High Court Of Kerala · (2015) 1 ACC 403 : (2014) 3 ILR 873 : (2014) 2 KHC 748 : (2014) 3 KLJ 184 : (2014) 3 KLT 100
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts09 Jun 2014
Ismail P. Vs Thithikutty Umma
High Court Of Kerala · (2014) 3 ILR 468 : (2014) 2 KHC 678 : (2014) 3 KLJ 91 : (2014) 3 KLT 97 : (2014) 2 RCR(Rent) 277
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(3), 11(4)(iii), 11(8), 20
High Courts09 Jun 2014
Thenhipalam Service Co-operative Bank Ltd. Vs Jayaprakash P.K.
High Court Of Kerala · (2014) LabIC 2948 : (2014) 4 LLJ 373 : (2014) 4 LLN 671
Kerala Co-operative Societies Act, 1969 — Section 80(5)
High Courts09 Jun 2014Dismissed
Naushad Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0209
Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23
High Courts09 Jun 2014Dismissed
Magesh K. Vs The Kerala Public Service Commission
High Court Of Kerala · (2014) 06 KL CK 0208