High Courts16 Jun 2014Disposed Off
Babu John Vs The State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0223
Constitution of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,026 of 2,720
High Courts16 Jun 2014Disposed Off
Manoj Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 308
High Courts16 Jun 2014Disposed Off
HDFC BANK Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts16 Jun 2014
Thomas John Muthoot Vs Assistant Labour Officer
High Court Of Kerala · (2014) 143 FLR 407 : (2014) 4 LLN 674 : (2014) LLR 1208
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 27(d), 3(d)(iii), 32, 34Maternity Benefits Act, 1961 — Section 14, 2(1)(b), 21(2), 22, 3(d)(iii)
High Courts16 Jun 2014Dismissed
The Kerala State Electricity Board Vs C. Bhargavan
High Court Of Kerala · (2014) 06 KL CK 0152
Electricity (Supply) Act, 1948 — Section 42Electricity Act, 1910 — Section 51Telegraph Act, 1885 — Section 16
High Courts16 Jun 2014
Secretary to Government Vs Surendran
High Court Of Kerala · (2014) 3 KLT 115
Constitution of India, 1950 — Article 320(3)(b)
High Courts16 Jun 2014Dismissed
State of Kerala Vs Sebastian K.J.
High Court Of Kerala · (2014) 06 KL CK 0115
High Courts16 Jun 2014Dismissed
V.K. Johny Vs The State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0111
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7A(1), 7A(1)(b)
High Courts16 Jun 2014Allowed
Harishankar C.V. Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0102
Penal Code, 1860 (IPC) — Section 34, 379
High Courts16 Jun 2014
Secretary to Government Vs Surendran, P.V.
High Court Of Kerala · (2014) 3 ILR 326
Constitution of India, 1950 — Article 320(3)(b)
High Courts16 Jun 2014Dismissed
State of Kerala Vs A.M. Sukumaran
High Court Of Kerala · (2014) 06 KL CK 0056
Kerala Land Reforms Act, 1963 — Section 85(9A)
High Courts16 Jun 2014Dismissed
Francis Edwin Vs B.J. Yesudas
High Court Of Kerala · (2014) 06 KL CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 422, 463, 464, 465, 468
High Courts16 Jun 2014Dismissed
Thamil Selvan Vs State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 449
High Courts16 Jun 2014
Jayan Vs The District Collector
High Court Of Kerala · (2014) 3 KLJ 415 : (2014) 3 KLT 94
Kerala Revenue Recovery Act, 1968 — Section 65
High Courts13 Jun 2014
Suntec Business Solutions Private Limited Vs The Union of India
High Court Of Kerala · (2015) 274 CTR 162 : (2014) 3 KLJ 226
Constitution of India, 1950 — Article 226, 265Income Tax Act, 1961 — Section 147, 220(6), 226, 226(3), 226(3)(iii)Penal Code, 1860 (IPC) — Section 183, 186
High Courts13 Jun 2014
Suntec Business Solutions Pvt. Ltd. Vs Union of India
High Court Of Kerala · (2014) 3 ILR 337
Constitution of India, 1950 — Article 226, 265Income Tax Act, 1961 — Section 147, 220(6), 226, 226(3), 226(3)(iii)Penal Code, 1860 (IPC) — Section 183, 186
High Courts13 Jun 2014Allowed
The Kerala State Electricity Board Vs M.C. Jacob
High Court Of Kerala · (2014) 06 KL CK 0146
High Courts13 Jun 2014Dismissed
Vidhyadharan Vs District Collector, Ernakulam
High Court Of Kerala · (2014) 06 KL CK 0145
Kerala Revenue Recovery Act, 1968 — Section 71
High Courts13 Jun 2014Dismissed
M.K. Radhika Vs The State of Kerala
High Court Of Kerala · (2014) 06 KL CK 0074
High Courts13 Jun 2014Dismissed
Baby Vs Stephen
High Court Of Kerala · (2014) 06 KL CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 139