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High Court Of Kerala judgments

54,395 judgments · page 1,025 of 2,720

High Courts18 Jun 2014

Mathew Vs Kerala State Electricity Board

High Court Of Kerala · (2014) 3 ILR 653 : (2014) 3 KHC 43 : (2014) 3 KLT 137 : (2014) 3 RCR(Civil) 901

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25Contract Act, 1872 — Section 213Kerala Court Fees and Suits Valuation Act, 1959 — Section 35(2)
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High Courts18 Jun 2014Dismissed

Abdul Rehman Vs Juvaria

High Court Of Kerala · (2014) 06 KL CK 0216

Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
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High Courts18 Jun 2014Allowed

Ragesh V.P. Vs State of Kerala

High Court Of Kerala · (2014) 06 KL CK 0195

Kerala Money Lenders Act, 1958 — Section 13, 17Kerala Prohibition of Charging Exorbitant Interest Act, 2012 — Section 3, 9(a)Penal Code, 1860 (IPC) — Section 34, 506(i)
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High Courts18 Jun 2014Disposed Off

Mini Vs The State of Kerala

High Court Of Kerala · (2014) 06 KL CK 0112

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120(B), 143, 147, 148, 149
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High Courts18 Jun 2014

Hindustan Petroleum Corporation Ltd. Vs George Thomas

High Court Of Kerala · (2014) 3 KHC 728 : (2014) 3 KLJ 870

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 10, 11(2)(b), 11(3), 11(4)(iii), 2(1)Kerala Land Reforms Act, 1963 — Section 106Transfer of Property Act, 1882 — Section 109
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High Courts17 Jun 2014

Guganbabu Vs Commercial Tax Inspector

High Court Of Kerala · (2014) 3 KHC 580 : (2014) 3 KLT 350 : (2014) 76 VST 97

Constitution of India, 1950 — Article 301, 304(b)Kerala General Sales Tax Act, 1963 — Section 29, 47(2), 48(1), 48(3)
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High Courts17 Jun 2014

Thomas P.K. Vs Sahithya Pravarthaka Co-op. Society

High Court Of Kerala · (2014) 3 ILR 429 : (2014) 3 KHC 195 : (2014) 3 KLJ 342 : (2014) 3 KLT 761 : (2014) LabIC 3413 : (2014) 4 LLN 163 : (2014) 4 SCT 730

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2, 2(9), 2(s), 33C
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High Courts17 Jun 2014

K. Vijay Menon Vs State of Kerala

High Court Of Kerala · (2014) 4 ILR 262 : (2014) 3 KHC 775 : (2014) 4 KLJ 46 : (2014) 4 KLT 990 : (2015) 1 RCR(Criminal) 196

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 177, 178, 178(b), 178(c)Penal Code, 1860 (IPC) — Section 34, 405, 406, 498(A), 506(ii)
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