High Courts04 Mar 2024Disposed Of
Venugopalan Vs District Collector
High Court Of Kerala · (2024) 03 KL CK 0022
Kerala Conservation of Paddy land and Wetland Rules, 2008 — Rule 4(d), 4(e)
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 81 of 103
High Courts04 Mar 2024Disposed Of
Shaji Varghese Vs District Collector Collectorate
High Court Of Kerala · (2024) 03 KL CK 0021
Kerala Conservation of Paddy land and Wetland Rules, 2008 — Rule 4(d), 4(e)
High Courts04 Mar 2024Dismissed
Jerin Mathew @ Jobi, C. No. 80/18 Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0020
Code of Criminal Procedure, 1973 — Section 293, 313Indian Penal Code, 1860 — Section 34, 201, 302, 404Evidence Act, 1872 — Section 8, 27
High Courts04 Mar 2024Allowed
Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0019
Code of Criminal Procedure, 1973 — Section 167(2)(ii), 439Kerala Abkari Act,1 of 1077 — Section 55(a), 58, 67(b)
High Courts04 Mar 2024Disposed Of
Chandran @ Chandru Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0018
Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 2(p), 2(p)(iii)
High Courts04 Mar 2024Disposed Of
Ambily S Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0017
High Courts04 Mar 2024Dismissed
Velukuttan Vs Ammini Gopalan
High Court Of Kerala · (2024) 03 KL CK 0016
Code of Civil Procedure, 1908 — Section 100, Order 42 Rule 1, Order 42 Rule 2Indian Succession Act, 1925 — Section 63, 63(c)Evidence Act, 1872 — Section 68, 69, 71
High Courts01 Mar 2024Dismissed
K.V.Kunhimohammed Vs K.V.Shaikutty
High Court Of Kerala · (2024) 03 KL CK 0033
Land Acquisition Act, 1894 — Section 7, 12(2), 18, 18(1), 29, 30, 31(2)
High Courts01 Mar 2024Disposed Of
Mariyamma Mathai Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0015
Kerala Prisons and Correctional Services (Management) Rules, 2014 — Rule 400
High Courts01 Mar 2024Dismissed
Abdulshukkoor @ Yousufjan Vs V.Ramachandran Nair
High Court Of Kerala · (2024) 03 KL CK 0014
Specific Relief Act, 1963 — Section 20Kerala Stamp Act, 1959 — Section 14, 34
High Courts01 Mar 2024Disposed Of
Sreekumar C.P Vs District Collector Civil Station Kozhikode
High Court Of Kerala · (2024) 03 KL CK 0013
Kerala Conservation of Paddy land and Wetland Rules, 2008 — Rule 4(d), 4(e)
High Courts01 Mar 2024Dismissed
Dr. Ancy Bay.P.C Vs University Of Calicut
High Court Of Kerala · (2024) 03 KL CK 0012
High Courts01 Mar 2024Disposed Of
Suresha Vs Kasaragod Co Operative Town Bank Ltd. No.970
High Court Of Kerala · (2024) 03 KL CK 0011
High Courts01 Mar 2024Allowed
Younus Vs District Collector, Collectorate
High Court Of Kerala · (2024) 03 KL CK 0010
High Courts01 Mar 2024Disposed Of
SAFA Vs Revenue Divisional Officer
High Court Of Kerala · (2024) 03 KL CK 0009
Kerala Conservation of Paddy land and Wetland Rules, 2008 — Rule 4(d), 4(e)
High Courts01 Mar 2024Allowed
Haseeb Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0008
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392
High Courts01 Mar 2024Allowed
Akhil Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0007
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 323, 324, 341
High Courts01 Mar 2024Allowed
Sanath Kumar K Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0006
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324
High Courts01 Mar 2024Allowed
Saithalavi Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0005
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 324, 341
High Courts01 Mar 2024Allowed
Rasmil.M.K Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0004
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392