High Courts07 Mar 2024Allowed
P.C. Mathukkutty Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0067
Code of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25(1)(B)(a)Explosive Substances Act, 1908 — Section 4, 5
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 79 of 103
High Courts07 Mar 2024Disposed Of
Raina Susan Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0066
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 427, 447, 506
High Courts07 Mar 2024Disposed Of
Abu @ Dombia Abu Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0065
Code of Criminal Procedure, 1973 — Section 164Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 36A(4)
High Courts07 Mar 2024Dismissed
E.K.Sivan Vs Power Grid Corporation Of India Ltd
High Court Of Kerala · (2024) 03 KL CK 0064
Code of Civil Procedure, 1908 — Section 115
High Courts07 Mar 2024Disposed Of
Praveesh Vs Revenue Divisional Officer
High Court Of Kerala · (2024) 03 KL CK 0063
Kerala Conservation of Paddy land and Wetland Rules, 2008 — Rule 4(d), 4(e)
High Courts07 Mar 2024Disposed Of
Mohandas Vs Revenue Divisional Officer
High Court Of Kerala · (2024) 03 KL CK 0062
Kerala Conservation of Paddy land and Wetland Rules, 2008 — Rule 4(d), 4(e)
High Courts07 Mar 2024Dismissed
Ajin Achankunju Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0061
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(C), 19, 20(b) (ii) (c), 22(C), 24, 25, 27A, 29, 37, 37(1)(b)(ii)
High Courts07 Mar 2024Allowed
Sujatha Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0060
Indian Penal Code, 1860 — Section 34, 201, 212, 294(b), 308, 324, 447, 506(ii)
High Courts07 Mar 2024Allowed
Mariyam C.K Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0059
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b), 27(b), 29
High Courts07 Mar 2024Dismissed
Sasidharan Vs Madhu
High Court Of Kerala · (2024) 03 KL CK 0058
Code of Civil Procedure, 1908 — Section 100, 100(1), Order 41 Rule 11, Order 42 Rule 1, Order 42 Rule 2
High Courts06 Mar 2024Disposed Of
Jomon P Alias Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0057
Kerala Anti-social Activities (Prevention) Act, 2007 — Section 15(ii)
High Courts06 Mar 2024Dismissed
Saheer Vachal Vs Cochin Smart City Properties Pvt.Ltd
High Court Of Kerala · (2024) 03 KL CK 0055
High Courts06 Mar 2024Allowed
Dharampal Satyapal Limited Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0054
Code of Criminal Procedure, 1973 — Section 41(2), 468, 473, 482Food Safety and Standards Act, 2006 — Section 3(zz)(v), 26(2)(i), 27(2)(c) 59, 77Food Safety and Standards and (Food Products Standards and Additives) Regulations 2011 — Regulation 3.1.7(1)
High Courts06 Mar 2024Partly Allowed
Jibi Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0053
Code of Criminal Procedure, 1973 — Section 232, 313Indian Penal Code, 1860 — Section 109, 212, 376(i), 376(2)(i)Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 5(j)(ii), 6, 17, 42
High Courts06 Mar 2024Disposed Of
Ramakrishnan .K. Vs Prasad T.
High Court Of Kerala · (2024) 03 KL CK 0052
High Courts06 Mar 2024Dismissed
Sudheesh .S Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0051
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 341, 354, 354A)1)(i), 354A(2), 354B, 354D(1)(i), 354D(2)
High Courts06 Mar 2024Dismissed
Nidhin Antony Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0050
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b), 29, 50
High Courts06 Mar 2024Dismissed
Joy Kutty K.K Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0048
Code of Criminal Procedure, 1973 — Section 174
High Courts06 Mar 2024Allowed
C.K.Sherin Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0047
Code of Criminal Procedure, 1973 — Section 451
High Courts05 Mar 2024Dismissed
Biju @ Sebastian Joseph Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0046
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 394, 397Evidence Act, 1872 — Section 60, 106, 114, 114(a)