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High Court Of Kerala judgments, 2024

2,055 judgments · page 80 of 103

High Courts05 Mar 2024Allowed

Sarath @ Kuttan Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0043

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 308, 323, 324, 341
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High Courts05 Mar 2024Dismissed

Abdul Raheem Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0042

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B, 29
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High Courts05 Mar 2024Dismissed

Sharafudheen Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0041

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 201, 302, 323, 324, 325, 326, 342, 355, 357
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High Courts05 Mar 2024Dismissed

Dr. Mohamed Haneefa. K Vs University Of Calicut

High Court Of Kerala · (2024) 03 KL CK 0040

Constitution of India, 1950 — Article 226Calicut University Act, 1975 — Section 5(2), 7, 7(3), 16(3), 17(1), 17(2), 17(3), 21, 21(a), 21(a)(i), 21(a)(ii), 21(a)(iii), 21(b)
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High Courts05 Mar 2024Allowed

Shaji.T Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0039

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 379, 406, 408, 420, 465, 468, 471
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High Courts05 Mar 2024Allowed

Saju Kuriakose Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0037

Code of Criminal Procedure, 1973 — Section 451, 482Kerala Forest Act, 1961 — Section 27(1)(e), 27(1)(e)(iv), 53
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High Courts04 Mar 2024Allowed

Biju Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0032

Code of Criminal Procedure, 1973 — Section 167(2), 439Indian Penal Code, 1860 — Section 143, 147, 149, 323, , 341, 384, 506
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High Courts04 Mar 2024Dismissed

Melvin Thomas Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0028

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 342Protection of Children from Sexual Offence Act, 2012 — Section 7, 8
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High Courts04 Mar 2024Dismissed

Salim Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0027

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 377Protection of Children from Sexual Offence Act, 2012 — Section 3(a), 4, 5, 5h, 5i, 5l, 6
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