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High Court Of Kerala judgments, 2024

2,055 judgments · page 78 of 103

High Courts12 Mar 2024Dismissed

Sreekumari Vs Anasoya

High Court Of Kerala · (2024) 03 KL CK 0088

Constitution of India, 1950 — Article 133(1)(a)Code of Civil Procedure, 1908 — Section 100, 109, Order 41, Rule 11, Order 42, Rule 1, Order 42, Rule 2Specific Relief Act, 1963 — Section 34
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High Courts12 Mar 2024Dismissed

Mohanachandran Nair Vs V. Varghese

High Court Of Kerala · (2024) 03 KL CK 0087

Constitution of India, 1950 — Article 133(1)(a)Code of Civil Procedure, 1908 — Section 100, 109, Order 41, Rule 11, Order 42, Rule 1, Order 42, Rule 2Transfer of Property Act 1882 — Section 53
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High Courts12 Mar 2024Dismissed

Ponnudhurai Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0086

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c), 25, 37
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High Courts12 Mar 2024Dismissed

Muhammed Ansar Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0085

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 29, 37, 41(2), 42, 42(1)
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High Courts11 Mar 2024Dismissed

Dinesh Babu.C.K Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0082

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354A(1)(i), 376AB, 376(2)(n)(f), 450Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 4(2), 5(l), 5(m), 5(n), 6, 9(l), 9(m), 9(n) 10, 11(vi), 12
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High Courts11 Mar 2024Dismissed

Umeshan K. Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0078

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 324, 341, 354, 452, 506(i)
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High Courts11 Mar 2024Dismissed

Vijayamma Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0077

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 354, 447, 506
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High Courts11 Mar 2024Dismissed

Vishnu Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0073

Indian Penal Code, 1860 — Section 120B, 143, 144, 148, 149, 449, 294(b), 302, 323, 324, 341, 449, 506(ii)
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High Courts11 Mar 2024Dismissed

Fadil Nizar Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0071

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 19, 20(b)(ii)(B), 24, 27A, 29, 37, 37(1)(b)(ii)
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High Courts11 Mar 2024Allowed

Amarubin @ Amaru Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0069

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 308, 323, 324, 326, 341
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High Courts11 Mar 2024Allowed

Burash Vs State Of Kerala

High Court Of Kerala · (2024) 03 KL CK 0068

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304
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