High Courts01 Mar 2024Allowed
Shaju K.G. Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0003
COURT ARCHIVE
High Court Of Kerala judgments, 2024
2,055 judgments · page 82 of 103
High Courts01 Mar 2024Allowed
Randheer K M Vs State Of Kerala
High Court Of Kerala · (2024) 03 KL CK 0002
High Courts01 Mar 2024Dismissed
Aswathy Subhash Vs Arun.R.Krishnan
High Court Of Kerala · (2024) 03 KL CK 0001
High Courts29 Feb 2024Allowed
Sreejith Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0264
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 323, 324, 326, 341, 427
High Courts29 Feb 2024Disposed Of
Junais Vs Revenue Divisional Officer
High Court Of Kerala · (2024) 02 KL CK 0263
High Courts29 Feb 2024Allowed
Naziya Parveen N Vs Sadiq Pasha
High Court Of Kerala · (2024) 02 KL CK 0262
High Courts29 Feb 2024Dismissed
Sudheer @ Badar Sudheesh Vs Sithara
High Court Of Kerala · (2024) 02 KL CK 0261
Code of Civil Procedure, 1908 — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts29 Feb 2024Dismissed
Rajesh Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0259
Code of Criminal Procedure, 1973 — Section 232, 313, 357(1)Indian Penal Code, 1860 — Section 299, 300, 302
High Courts29 Feb 2024Allowed
Bijoy P M Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0258
Indian Penal Code, 1860 — Section 307, 308, 326
High Courts29 Feb 2024Allowed
Anoop V.P Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0257
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 324, 341
High Courts29 Feb 2024Allowed
Ajith Kumar @Aji Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0256
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 326, 447, 506(ii)
High Courts29 Feb 2024Allowed
Shameera S Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0255
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 302Kerala Prisons and Correctional Services Management Rules, 2014 — Section 412
High Courts28 Feb 2024Allowed
Marcose Perera @ Bhasi Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0254
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 307, 323, 324 506(ii)
High Courts28 Feb 2024Allowed
Milton Das Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0253
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts28 Feb 2024Allowed
Shyam Kumar Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0252
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 29, 37
High Courts28 Feb 2024Dismissed
Rajan T.V Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0251
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 307, 341, 427, 447, 506
High Courts28 Feb 2024Dismissed
Biju @ Janmi Biju Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0250
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 332, 341, 353, 506(i)
High Courts28 Feb 2024Disposed Of
State Of Kerala Vs P.Gopalakrishnan Alias Dileep
High Court Of Kerala · (2024) 02 KL CK 0249
Code of Criminal Procedure, 1973 — Section 439(2)
High Courts28 Feb 2024Partly Allowed
Jayarajan Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0248
Code of Criminal Procedure, 1973 — Section 292, 313(1)(b), 374(2)Indian Penal Code, 1860 — Section 34, 120B, 489A, 489B, 489C, 489DEvidence Act, 1872 — Section 27
High Courts28 Feb 2024Allowed
Amal Sreedharan Vs State Of Kerala
High Court Of Kerala · (2024) 02 KL CK 0247
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c), 29