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High Court Of Kerala judgments, 2024

2,055 judgments · page 83 of 103

High Courts28 Feb 2024Dismissed

Gregory John Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0244

Code of Criminal Procedure, 1973 — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22(b), 28, 29
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High Courts28 Feb 2024Disposed Of

Biju, C.No.1620 Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0242

Code of Criminal Procedure, 1973 — Section 164A, 232, 313, 357AIndian Penal Code, 1860 — Section 323, 326B, 506(1)Protection of Children from Sexual Offence Act, 2012 — Section 3, 5, 6, 7, 9, 27, 33(8)
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High Courts27 Feb 2024Partly Allowed

Anilkumar Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0240

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 299, 300, 302, 304, 304II
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High Courts27 Feb 2024Allowed

Sarvanath Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0239

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420, 465, 468, 471
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High Courts27 Feb 2024Dismissed

Johnkutty.M.V Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0237

Code of Criminal Procedure, 1973 — Section 190, 216, 228, 240, 395Indian Penal Code, 1860 — Section 323, 332, 341, 353
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High Courts27 Feb 2024Dismissed

Midhun Das Vs State Of Kerala

High Court Of Kerala · (2024) 02 KL CK 0236

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 420Banning of Unregulated Deposit Schemes Act, 2019 — Section 3, 21
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High Courts26 Feb 2024Disposed Of

Anilkumar .J Vs Union Of India

High Court Of Kerala · (2024) 02 KL CK 0229

Code of Criminal Procedure, 1973 — Section 227Indian Penal Code, 1860 — Section 120B, 212, 302, 396, 427, 447Arms Act, 1959 — Section 27
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