High Courts15 Dec 2023Dismissed
Anilkumar.B.M Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0152
Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 58, 67B
COURT ARCHIVE
High Court Of Kerala judgments, 2023
3,204 judgments · page 6 of 161
High Courts15 Dec 2023Dismissed
Muhammed Ramees.K. Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0151
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 323, 341
High Courts15 Dec 2023Dismissed
Saju V.P Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0150
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 212, 302, 364
High Courts15 Dec 2023Dismissed
Riyas Rahim Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0149
Code of Criminal Procedure, 1973 — Section 102, 439Indian Penal Code, 1860 — Section 34, 406, 420
High Courts15 Dec 2023Allowed
Abdul Basheer @ Basheer Baba Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0148
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 379, 420, 465, 468, 471Kerala Protection Of River Banks And Regulation Of Removal Of Sand Act, 2001 — Section 20, 23
High Courts15 Dec 2023Dismissed
Noushad K.V Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0147
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c), 29, 37, 52A
High Courts15 Dec 2023Dismissed
Arjun E K Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0146
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(c), 29
High Courts15 Dec 2023Disposed Of
Ajesh V S Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0145
High Courts15 Dec 2023Allowed
Adarsh Manesh Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0144
High Courts15 Dec 2023Dismissed
M.R.Radhakrishnan Vs K.Anathan Nambiar
High Court Of Kerala · (2023) 12 KL CK 0143
Code of Civil Procedure, 1908 — Section 80, 100, Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 1(3)(b), Order 42 Rule 1
High Courts14 Dec 2023Dismissed
Rajeesh R Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0142
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 326
High Courts14 Dec 2023Dismissed
Abdul Jabbar Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0141
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances, Act, 1985 — Section 22(c)
High Courts14 Dec 2023Dismissed
Rahul Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0140
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances, Act, 1985 — Section 22(c)
High Courts14 Dec 2023Dismissed
Akhil Kumar P Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0139
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304
High Courts14 Dec 2023Dismissed
Ramachandran Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0138
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 324, 395
High Courts14 Dec 2023Allowed
Sankaranarayanan Vs Chamikutty
High Court Of Kerala · (2023) 12 KL CK 0137
High Courts14 Dec 2023Dismissed
Geetha Vs Rugmini
High Court Of Kerala · (2023) 12 KL CK 0136
Code of Civil Procedure, 1908 — Order 21 Rule 58
High Courts14 Dec 2023Disposed Of
Prasad Raj Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0135
Code of Criminal Procedure, 1973 — Section 41A
High Courts14 Dec 2023Allowed
Ettowa Munda Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0134
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 307Evidence Act, 1872 — Section 8, 27
High Courts14 Dec 2023Disposed Of
V.M. Mohammed Iqbal Vs State Police Chief, Police Headquarters, Vazhuthacaud, Thiruvananthapuram, Pin 695014
High Court Of Kerala · (2023) 12 KL CK 0133