High Courts13 Dec 2023Dismissed

Manoj V.S Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0110

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 323, 324, 342, 395, 363, 506(1)
High Courts13 Dec 2023Dismissed

Abdul Nazar. A Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0109

Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 201, 302, 323, 324, 325, 326, 342, 355, 357
High Courts13 Dec 2023Dismissed

Muhammed Shahid Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0108

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 324, 341, 427Kerala Anti-Social Activities (Prevention)Act, 2007 — Section 15(1)(a)
High Courts12 Dec 2023Dismissed

Wilson Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0107

Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 55(i), 58
High Courts12 Dec 2023Disposed Of

Jayakumar R.Vs State Bank Of India

High Court Of Kerala · (2023) 12 KL CK 0104

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 60(1), Order 26 Rule 9Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17, 31(1)
High Courts12 Dec 2023Allowed

Binu Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0103

Code of Criminal Procedure, 1973 — Section 313 (i)(b), 397, 401Negotiable Instruments Act, 1881 — Section 138, 141
High Courts12 Dec 2023Allowed

Okafor Eze Emmanuel Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0101

Code of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 27A, 29, 37
High Courts12 Dec 2023Dismissed

Johny Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0098

Indian Penal Code, 1860 — Section 377Protection of Children from Sexual Offences Act, 2012 — Section 7, 8, 9(p), 10
High Courts12 Dec 2023Dismissed

Federic Thomas Vs State Of Kerala

High Court Of Kerala · (2023) 12 KL CK 0097

Indian Penal Code, 1860 — Section 354, 354(1)(i), 354A(1)(ii), 354A(1)(iv), 354A(2), 354A(3), 354D(1)(i), 354D(2), 376, 376(2)(f), 376(3), 509Protection of Children from Sexual Offences Act, 2012 — Section 3(b), 4(2), 5(f), 5(p), 6, 7, 8, 9(p), 9(l), 9(f), 10, 11(i), 11(ii), 11(iv), 12