High Courts14 Dec 2023Disposed Of
Janardhanan.A Vs Muthalamada Service Co Operative Bank Limited No. F.1197
High Court Of Kerala · (2023) 12 KL CK 0132
COURT ARCHIVE
High Court Of Kerala judgments, 2023
3,204 judgments · page 7 of 161
High Courts14 Dec 2023Partly Allowed
Sindhu A.K Vs Nizar Kochery
High Court Of Kerala · (2023) 12 KL CK 0131
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 24, 89, 89(1), 89(2), Order 1 Rule 10(2), Order 6 Rule 17, Order 9 Rule 9, Order 9 Rule 13, Order 23 Rule 3, Order 41 Rule 22Legal Services Authorities Act, 1987 — Section 2(1)(aaa), 19, 19(5), 20, 21, 23
High Courts14 Dec 2023Dismissed
Akbarsha C.S Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0130
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances, Act, 1985 — Section 22(b), 29
High Courts14 Dec 2023Dismissed
Bhavesh Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0129
Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 58
High Courts14 Dec 2023
Akhil S.Kumar Vs Bar Council Of India
High Court Of Kerala · (2023) 12 KL CK 0128
High Courts13 Dec 2023Allowed
Jayadevan Namboodiri Vs Cheriya Aboobacker Kappanayil
High Court Of Kerala · (2023) 12 KL CK 0127
High Courts13 Dec 2023Disposed Of
Kadakkavoor Service Co-Operative Bank Ltd No 1063 Vs Assessment Unit
High Court Of Kerala · (2023) 12 KL CK 0126
Income Tax Act, 1961 — Section 80P
High Courts13 Dec 2023Disposed Of
M/s Aranhikkal Granite Unit Vs Kerala Value Added Tax Appellate Tribunal
High Court Of Kerala · (2023) 12 KL CK 0125
High Courts13 Dec 2023Disposed Of
M/s Kalyan Jewellers India Limited Vs Assistant Commissioner Of Income Tax
High Court Of Kerala · (2023) 12 KL CK 0124
High Courts13 Dec 2023Disposed Of
Nedumkandam Urban Co Operative Society Ltd Vs Station House Officer
High Court Of Kerala · (2023) 12 KL CK 0123
High Courts13 Dec 2023Allowed
Soji Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0122
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 294(b), 324, 326, 427, 452
High Courts13 Dec 2023Disposed Of
T. James Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0121
High Courts13 Dec 2023Allowed
M.N.Purushothaman Vs Leela Varghese @ Leelamma Varghese
High Court Of Kerala · (2023) 12 KL CK 0120
Code of Criminal Procedure, 1973 — Section 320(8), 397, 401Negotiable Instruments Act, 1881 — Section 138
High Courts13 Dec 2023Disposed Of
K R Biju Vs Sub Inspector Of Police
High Court Of Kerala · (2023) 12 KL CK 0119
Code of Criminal Procedure, 1973 — Section 482
High Courts13 Dec 2023Allowed
K.O. Mathew Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0118
Land Acquisition Act, 1894 — Section 4(1)
High Courts13 Dec 2023Dismissed
Dileep @ Mullan Dileep Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0117
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(b), 308, 323, 324, 326, 341
High Courts13 Dec 2023Dismissed
Vipin @ Kannan Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0116
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances, Act, 1985 — Section 22(c)
High Courts13 Dec 2023Dismissed
Balachandran Nair Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0115
Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 55(a), 55(i)
High Courts13 Dec 2023Dismissed
Muhammed Sabith. S Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0114
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 324, 341, 452
High Courts13 Dec 2023Dismissed
Rayees Panambral Mangaladan Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0113
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 325, 341, 376, 506