High Courts28 May 2019Disposed Off
Aneena Elizabeth Varghese Vs Jayson Abraham
High Court Of Kerala · (2019) 05 KL CK 0042
Constitution Of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Kerala judgments, 2019
101 judgments · page 4 of 6
High Courts28 May 2019Dismissed
Basheer Kakkengal Vs C.H.Sajna
High Court Of Kerala · (2019) 05 KL CK 0041
Code Of Criminal Procedure, 1973 — Section 125, 127
High Courts28 May 2019Disposed Off
Bharat Parenterals Ltd. Vs State Of Kerala
High Court Of Kerala · (2019) 05 KL CK 0040
High Courts28 May 2019Disposed Off
Dileep Jose Vs District Collector
High Court Of Kerala · (2019) 05 KL CK 0039
Karnataka Value Added Tax Act, 2003 — Section 25(1)
High Courts28 May 2019Disposed Off
Dileep Kumar K S Vs Anjana Gopinath
High Court Of Kerala · (2019) 05 KL CK 0038
Constitution Of India, 1950 — Article 227
High Courts28 May 2019Disposed Off
K.V.Ajish Kumar Vs Soumya Madhusoodanan
High Court Of Kerala · (2019) 05 KL CK 0037
High Courts28 May 2019Allowed
Kerala Public Service Commission Vs Vimal.C.A
High Court Of Kerala · (2019) 05 KL CK 0036
High Courts28 May 2019Disposed Off
Manager Vs State Of Kerala
High Court Of Kerala · (2019) 05 KL CK 0035
High Courts28 May 2019
N.Haseena, D/O.Naseema, Vs State Of Kerala
High Court Of Kerala · (2019) 05 KL CK 0034
Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Re-settlement Act, 2013 — Section 64
High Courts28 May 2019Disposed Off
Nandakumar Vs District Supply Officer
High Court Of Kerala · (2019) 05 KL CK 0032
High Courts28 May 2019Allowed
P.Anand Kumar Vs N.Ravindran
High Court Of Kerala · (2019) 05 KL CK 0031
Negotiable Instruments Act, 1881 — Section 118, 139
High Courts28 May 2019Allowed
P.A.Abdul Saleem Vs P.A.Ahammed Haji
High Court Of Kerala · (2019) 05 KL CK 0030
High Courts28 May 2019Allowed
Roopa .P Vs State Of Kerala
High Court Of Kerala · (2019) 05 KL CK 0029
High Courts28 May 2019Disposed Off
Suresh Babu Vs Sajina.M.T
High Court Of Kerala · (2019) 05 KL CK 0028
High Courts27 May 2019Allowed
Denu P Thampi Vs State Of Kerala
High Court Of Kerala · (2019) 05 KL CK 0027
Indian Penal Code, 1860 — Section 90, 375, 376, 376(2)Code Of Criminal Procedure, 1973 — Section 482Special Marriage Act, 1954 — Section 15
High Courts27 May 2019Allowed
Shibu Wilson Vs State Of Kerala
High Court Of Kerala · (2019) 05 KL CK 0026
Indian Penal Code, 1860 — Section 294(b), 326, 341
High Courts27 May 2019Dismissed
Visobh K.V. Vs State Of Kerala
High Court Of Kerala · (2019) 05 KL CK 0024
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 363Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8
High Courts24 May 2019Disposed Off
A.C.Kurian@Kuttan Vs Idukki District Panchayat
High Court Of Kerala · (2019) 05 KL CK 0023
High Courts24 May 2019Disposed Off
Beena Thomson Vs State Of Kerala
High Court Of Kerala · (2019) 05 KL CK 0022
Code Of Criminal Procedure, 1973 — Section 457
High Courts24 May 2019Disposed Off
Hamza Vs State Of Kerala
High Court Of Kerala · (2019) 05 KL CK 0021
Indian Penal Code, 1860 — Section 377Protection Of Children From Sexual Offences Act, 2012 — Section 9, 9(f)(l)(m), 10, 11(i), 11(iii), 12