High Courts04 Jun 2019
Manoj Krishnan Vs State Of Kerala
High Court Of Kerala · (2019) 06 KL CK 0009
Indian Penal Code, 1860 — Section 34, 201, 302, 307, 323, 324
COURT ARCHIVE
High Court Of Kerala judgments, 2019
101 judgments · page 2 of 6
High Courts04 Jun 2019Allowed
Sudarsanan K Vs State Of Kerala
High Court Of Kerala · (2019) 06 KL CK 0008
High Courts04 Jun 2019Disposed Off
Sunil Dutt Vs State Of Kerala
High Court Of Kerala · (2019) 06 KL CK 0007
High Courts04 Jun 2019
T.K.Radhakrishnan Vs Managing Director
High Court Of Kerala · (2019) 06 KL CK 0006
High Courts04 Jun 2019Disposed Off
Union Of India Vs C.M. Parameswaran
High Court Of Kerala · (2019) 06 KL CK 0005
High Courts03 Jun 2019Disposed Off
Abdul Nissar Vs Corporation Bank
High Court Of Kerala · (2019) 06 KL CK 0004
High Courts03 Jun 2019
Ashraf.K.V Vs Chief Electrical Inspector
High Court Of Kerala · (2019) 06 KL CK 0003
High Courts31 May 2019Disposed Off
Jisin Jijo Vs A .P.J.Abdul Kalam
High Court Of Kerala · (2019) 05 KL CK 0075
Constitution Of India, 1950 — Article 21
High Courts31 May 2019Allowed
Kerala Public Service Commission Vs Joy E Blessingly
High Court Of Kerala · (2019) 05 KL CK 0074
Kerala State & Subordinate Service Rules, 1958 — Rule 10(a)(ii)
High Courts31 May 2019Allowed
P.Aravindakshan Vs Union Of India
High Court Of Kerala · (2019) 05 KL CK 0073
Constitution Of India, 1950 — Article 226, 227
High Courts31 May 2019Dismissed
Dr.P.Suresh Babu Ias Vs State Of Kerala
High Court Of Kerala · (2019) 05 KL CK 0072
Administrative Tribunals Act, 1985 — Section 14, 14(1), 14(1)(b), 15, 15(1)(b), 19
High Courts31 May 2019
Sajeev.P.Thomas Vs Secretary
High Court Of Kerala · (2019) 05 KL CK 0071
Constitution Of India, 1950 — Article 226
High Courts31 May 2019
Susantha Roy Vs L & T Finance Ltd.
High Court Of Kerala · (2019) 05 KL CK 0070
High Courts31 May 2019Allowed
Yusaf Vs State Of Kerala
High Court Of Kerala · (2019) 05 KL CK 0033
Indian Penal Code, 1860 — Section 307
High Courts30 May 2019Disposed Off
Anjarakandy Farmers Service Co-Operative Bank Ltd Vs Income Tax Officer
High Court Of Kerala · (2019) 05 KL CK 0069
High Courts30 May 2019
M/S.Imelt Extrusions Pvt Ltd Vs Commissioner Of Customs
High Court Of Kerala · (2019) 05 KL CK 0068
High Courts30 May 2019Disposed Off
Jailani@Lailani Vs State Of Kerala
High Court Of Kerala · (2019) 05 KL CK 0067
Indian Penal Code, 1860 — Section 354A, 376(1), 376(3), 376ABProtection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3(b), 4, 7, 8
High Courts30 May 2019
Jayani T.K., W/O Jagalmohan Vs District Police Chief
High Court Of Kerala · (2019) 05 KL CK 0066
High Courts30 May 2019
Moosakutty Vs State Of Kerala
High Court Of Kerala · (2019) 05 KL CK 0065
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts30 May 2019
Paul Varghese Vs Kerala State Electricity Board
High Court Of Kerala · (2019) 05 KL CK 0064