High Courts13 Mar 2019Disposed Of
Joy And Ors Vs State Of Kerala
High Court Of Kerala · (2019) 03 KL CK 0001
Indian Penal Code, 1860 — Section 292, 292(1), 292(2), 293, 294, 294(a), 294(b), 323, 324, 506Code of Criminal Procedure, 1973 — Section 258
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High Court Of Kerala judgments, 2019
101 judgments · page 6 of 6