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Judgment
K.Vinod Chandran, J
The learned Counsel appearing for the parties submits that the dispute has been settled before the Regional Joint Labour Commissioner.
In such circumstance, the writ petition would stand closed. Parties to suffer their respective costs.
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF LETTER OF ACCEPTANCE DATED 26/6/2018 ISSUED BY THE
HINDUSTAN PETROLEUM CORPORATION LIMITED TO THE 1ST PETITIONER.
EXHIBIT P1 A TRUE COPY OF LETTER OF ACCEPTANCE DATED 26/6/2018 ISSUED BY THE HINDUSTAN PETROLEUM CORPORATION LIMITED TO THE 3RD PETITIONER.
EXHIBIT P2 TRUE COPY OF EMAIL COMMUNICATION DATED 1/11/2018 ISSUED BY CHIEF PLANT MANAGER, HPCL, PALAKKAD.
EXHIBIT P3 TRUE COPY OF PETITION DATED 2/11/2018 FILED BY THE PETITIONERS BEFORE THE 1ST RESPONDENT.
EXHIBIT P3 A TRUE COPY OF PETITION DATED 2/11/2018 FILED BY THE PETITIONERS BEFORE THE 2ND RESPONDENT.
EXHIBIT P4 TRUE COPY OF LETTER DATED 14/11/2018 ISSUED BY THE 7TH RESPONDENT TO 3RD PETITIONER.
EXHIBIT P5 TRUE COPY OF PETITION DATED 9/12/2018 OF THE 2ND PETITIONER TO THE 7TH RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE JUDGMENT IN WP(C)2066/2019 DATE 24-01-2019
EXHIBIT P7 TRUE COPY OF THE PETITION DATED 29-01- 2019 FILED BEFORE THE 2ND RESPONDENT.
RESPONDENT'S/S EXHIBITS:
EXHIBIT R3 A TRUE COPY OF THE SETTLEMENT MEMORANDUM NO.1(3)11676/16(1) OF THE ADDITIONAL LABOUR COMMISSIONER DATED 1-5-2017.
EXHIBIT R3 B TRUE COPY OF THE SETTLEMENT DT.16.8.2017 OF THE LABOUR COMMISSIONER.
EXHIBIT R3 C TRUE COPY OF THE ENTRY PASS ISSUE IN RESPECT OF THIS RESPONDENT BY 4TH PETITIONER.
EXHIBIT R3 D TRUE COPY OF THE PETITIONER DATED 10-11-2018 SUBMITTED BY THE 2ND PETITIONER TO THE HON'BLE LABOUR MINISTER AND
LABOUR COMMISSIONER, THIRUVANANTHAPURAM.
EXHIBIT R3 E TRUE COPY OF THE NOTICE DATED 15-1-2019 ISSUED FROM THE OFFICE OF THE REGIONAL JOINT LABOUR COMMISSIONER, ERNAKULAM TO THIS RESPONDENT.