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Judgment
The petitioner is the petitioner who filed O.P.(G&W) No.2811/2018 before the Family Court, Thiruvananthapuram against the respondent. This original petition has been filed seeking a direction to the Family Court, Trivandrum to dispose the said O.P. within a time frame.
Heard the learned counsel for the petitioner.
Having regard to the urgency of the matter, the Family Court, Trivandrum is hereby directed to dispose the aforesaid OP within a period of one year from today. Ext.P9 application seeking interim custody of the ward shall also be disposed of within a period of three months from today.
APPENDIX
PETITIONER'S EXHIBITS :
EXHIBIT P1 THE SCREEN SHOTS OF THE MESSAGED SENT BY MR.MANUAL FERRERA TO THE PETITIONER AND VICE-VERSA FOUND IN THE FACE BOOK MESSENGER ACCOUNT OF THE RESPONDENT DATED 09.07.2015 BETWEEN 4.45 PM TO 5.00 PM.
EXHIBIT P2 TRUE COPY OF THE CERTIFICATE ISSUED BY KAVITHA DANCE ACADEMY DATED 03.06.2017 ISSUED TO THE PETITIONER.
EXHIBIT P3 THE CERTIFICATE DATED 01.12.2018 ISSUED BY THE SOUTH INDIAN BANK BRANCH MANAGER TO THE PETITIONER FOR PAYMENT OF FEES OF "MISS.KABANI S.AJISH" IN FAVOUR OF CHEMPAKA KINDER GARDEN.
EXHIBIT P4 TRUE COPY OF THE RECEIPT OF THE PAYMENT OF MONEY FOR QUARTERLY FEES PAID BY THE PETITIONER DATED 01.12.2018 ISSUED BY SOUTH INDIAN BANK.
EXHIBIT P5 THE VIDEO RE-PRODUCTION CAPTURED BY THE PETITIONER ON 16.08.2018 IN HIS APPLE I-PHONE MOBILE BEARING NUMBER 9447697729.
EXHIBIT P6 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE CIRCLE INSPECTOR OF POLICE VANCHIYOOR.
EXHIBIT P7 TRUE COPY OF THE RECEIPT BY NO.361/2018 ISSUED BY CIRCLE INSPECTOR OF POLICE, VANCHIYOOR.
EXHIBIT P8 TRUE COPY OF THE PETITION FILED BY THE PETITIONER DATED 12.12.2018 BY OP(G&W)NO.2811/2018 ON THE FILE OF THE FAMILY COURT, THIRUVANANTHAPURAM.
EXHIBIT P9 TRUE COPY OF THE IA BY NO.4056/2018 ON THE FILE OF THE FAMILY COURT, THIRUVANANTHAPURAM.
EXHIBIT P10 TRUE COPY OF THE RECEIPT DATED 25.04.2019 FOR THE AMOUNT OF RS.17,500/- REMITTED BY THE PETITIONER ON 05.02.2019.
EXHIBIT P11 TRUE COPY OF THE I.A.NO.1435/2019 DATED 12.04.2019 IN OP(G&W) 2811/2018 ON THE FILE OF THE FAMILY COURT, THIRUVANANTHAPURAM.
EXHIBIT P12 TRUE COPY OF THE MEMO SUBMITTED BY THE COUNSEL FOR THE PETITIONER DATED 16.04.2019 BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM IN OP(G&W)2811/2018.
