High Courts17 Apr 2012
Rajesh Kumar. V Vs Shiji
High Court Of Kerala · (2012) 04 KL CK 0033
Guardians and Wards Act, 1890 — Section 10, 7, 9
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 79 of 114
High Courts17 Apr 2012
Suja Sabu, Panakkaprambil, Narayambalam, North Parur-683 513 Vs Pallipuram Grama Panchayath and Kerala State Coastal Zone Management Authority
High Court Of Kerala · (2012) 04 KL CK 0015
High Courts13 Apr 2012Allowed
HMT Machine Tools Ltd. Vs Industrial Tribunal, Alappuzha and Others
High Court Of Kerala · (2012) 4 LLJ 711
Factories Act, 1948 — Section 46Industrial Disputes Act, 1947 — Section 2(k)
High Courts13 Apr 2012Allowed
Rajesh Francis Vs Preethi Roslin
High Court Of Kerala · (2012) 3 ILR (Ker) 498 : (2012) 2 KLJ 660 : (2012) 2 KLT 613
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 14, 21, 44, 51A(h)Contract Act, 1872 — Section 17
High Courts13 Apr 2012Dismissed
Krishna Vs State
High Court Of Kerala · (2012) CriLJ 3374 : (2012) 2 KLJ 494 : (2012) 2 KLT 769
Evidence Act, 1872 — Section 3, 32(1)
High Courts13 Apr 2012Allowed
Karthikeyan, M. (Dr.) Vs Director of Collegiate Education and others
High Court Of Kerala · (2012) 2 ILR (Ker) 468 : (2012) 2 KLJ 677
Constitution of India, 1950 — Article 226
High Courts13 Apr 2012
Joby George Vs Thomas Varghese
High Court Of Kerala · (2012) 3 ILR (Ker) 397 : (2012) 2 KLJ 558 : (2012) 2 KLT 598
Constitution of India, 1950 — Article 243JPenal Code, 1860 (IPC) — Section 143, 147, 323
High Courts13 Apr 2012Allowed
Yesudasan, V. D. and others Vs State of Kerala and another
High Court Of Kerala · (2012) 2 ILR (Ker) 447 : (2012) 2 KLT 799
Constitution of India, 1950 — Article 12, 14, 16
High Courts13 Apr 2012Allowed
State of Kerala and Others Vs Daisy
High Court Of Kerala · (2012) 4 KLJ 779
Industrial Disputes Act, 1947 — Section 25JKerala Public Services Act, 1968 — Section 4
High Courts12 Apr 2012Allowed
Chairperson. Kanhangad Municipality and others Vs State of Kerala and another
High Court Of Kerala · (2012) CriLJ 4366 : (2012) 3 ILR (Ker) 643 : (2012) 2 KLJ 708
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 109, 21, 268, 269, 270
High Courts12 Apr 2012
State of Kerala Vs Saju @ Unni
High Court Of Kerala · (2012) 2 ILR (Ker) 400 : (2012) 2 KLJ 799
Constitution of India, 1950 — Article 21, 39(A)Criminal Procedure Code, 1973 (CrPC) — Section 304Penal Code, 1860 (IPC) — Section 302
High Courts12 Apr 2012Dismissed
Alexander, C.C. Vs Jacob Antony and another
High Court Of Kerala · (2013) 2 Crimes 395 : (2013) 1 Crimes 636 : (2012) 3 ILR (Ker) 4 : (2012) 3 KLJ 381
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 7, 7(1), 7(f)
High Courts12 Apr 2012Dismissed
K. Sudhakaran Vs V.S. Achuthanandan and Another
High Court Of Kerala · (2012) 2 KLJ 822
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 256, 256(1), 309Evidence Act, 1872 — Section 137
High Courts12 Apr 2012Dismissed
Boban Lal. V. and Others Vs Bharat Sanchar Nigam Limited and Others
High Court Of Kerala · (2012) 2 KLJ 841
Administrative Tribunals Act, 1985 — Section 21
High Courts12 Apr 2012Allowed
Union of India Vs Bharath Builders and Contractors
High Court Of Kerala · (2012) 4 ARBLR 448 : (2012) 2 KLJ 781
Arbitration Act, 1940 — Section 13Arbitration and Conciliation Act, 1996 — Section 16, 18, 24, 24(3), 26Army Act, 1950 — Section 191, 192, 193, 193A
High Courts12 Apr 2012Allowed
N.H. Munas Vs Biju Mohammed and The Oriental Insurance Company Limited, JOS Annexe, JOS Junction, Cochin-682016
High Court Of Kerala · (2012) 04 KL CK 0001
High Courts11 Apr 2012Dismissed
State Bank of Travancore Vs Assistant Labour Commissioner (Central), Controlling Authority (Payment of Gratuity Act), Trivandrum and others
High Court Of Kerala · (2012) 134 FLR 515 : (2012) 4 LLJ 580 : (2013) LLR 83 : (2012) LLR 955
Industrial Disputes Act, 1947 — Section 33C(2)Payment of Gratuity Act, 1972 — Section 4, 4(6)(b)
High Courts11 Apr 2012Dismissed
Chembra Peak Estate Ltd. Vs Mariyappan Karuppaswami and Others
High Court Of Kerala · AIR 2012 Ker 113
High Courts11 Apr 2012Dismissed
Karunan, C. No. 9378, Central Prison, Kannur Vs State of Kerala Public Prosecutor, High Court of Kerala, Ernakulam
High Court Of Kerala · (2012) 04 KL CK 0013
Penal Code, 1860 (IPC) — Section 302, 307
High Courts11 Apr 2012Allowed
Indian Products Ltd. Vs Commissioner of Customs, Kochi
High Court Of Kerala · (2013) 287 ELT 52