High Courts11 Apr 2012
Suo Motu Vs Cochin Devaswom Board and Others
High Court Of Kerala · (2012) 2 KLJ 574
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 80 of 114
High Courts10 Apr 2012Dismissed
K. P. Mani and Others Vs Malu Amma and Others
High Court Of Kerala · AIR 2012 Ker 110
Hindu Minority and Guardianship Act, 1956 — Section 8(3)
High Courts10 Apr 2012Dismissed
Mulloor Rural Co-operative Society Ltd. Vs State of Kerala and others
High Court Of Kerala · (2012) 2 ILR (Ker) 576 : (2012) 2 KLJ 729
Constitution of India, 1950 — Article 19(1)(a), 19(1)(c), 43BRight to Information Act, 2005 — Section 2, 8
High Courts10 Apr 2012Allowed
Paravur Puttingal Devaswom Vs Madhavan
High Court Of Kerala · (2012) 2 ILR (Ker) 623 : (2012) 2 KLJ 656 : (2012) 2 KLT 756
Transfer of Property Act, 1882 — Section 6(d)
High Courts10 Apr 2012Dismissed
Neptune Trade Links Pvt. Ltd. Vs Commissioner of Cus., Cochin
High Court Of Kerala · (2012) 194 ECR 172 : (2012) 284 ELT 29 : (2013) 18 GSTR 529 : (2012) 2 KLJ 818
Customs Act, 1962 — Section 114A, 130, 28(2), 28AA
High Courts10 Apr 2012Partly Allowed
Vimala Aravind and Another Vs Rahim and Others
High Court Of Kerala · (2013) ACJ 1720
High Courts09 Apr 2012Allowed
Unni Rajan Vs State of Kerala and Another
High Court Of Kerala · (2012) CriLJ 4081 : (2012) 2 KLJ 743
Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 482Explosive Substances Act, 1908 — Section 3
High Courts09 Apr 2012
Chandramathy Vs Arundhathi and Another
High Court Of Kerala · (2012) 2 KLJ 645
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts09 Apr 2012Allowed
Varghese Kochouseph Vs Saidali A.P., A.P. Rayin Hajee and The Branch Manager, United India Insurance Co. Ltd.
High Court Of Kerala · (2012) 04 KL CK 0029
High Courts09 Apr 2012Allowed
The New India Assurance Company Limited Vs Anish @ Pooppy, Ratheesh, Do. Do. and Sunil M.B.
High Court Of Kerala · (2012) 04 KL CK 0027
High Courts09 Apr 2012
Pushpalatha Vs Sethumadhava Menon, Vrindavan Colony, B.I. Sanitha, 33/3733 Chevayoor, Kozhikode (Owner of the Maruthi Omni Van No. KL-11/K 5769) and The Oriental Insurance Company Limited, Branch Office, Seema Building, GH Road Kozhikode (Insurer of the Maruthi Omni Van No. KL-11/K 5769)
High Court Of Kerala · (2012) 04 KL CK 0026
High Courts09 Apr 2012
Church of South India Vs John
High Court Of Kerala · (2012) 2 KLJ 529 : (2012) 2 KLT 606
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 227
High Courts04 Apr 2012Allowed
Sree Narayana Dharma Samajam Vs Commercial Tax Officer (Luxury Tax and Works Contract), Ernakulam and others
High Court Of Kerala · (2012) 55 VST 285
Constitution of India, 1950 — Article 246, 254Kerala Value Added Tax Act, 2003 — Section 2(fb), 2(fc), 2(fd), 3, 4
High Courts04 Apr 2012
State of Kerala and Others Vs Minimole C. and Another
High Court Of Kerala · (2012) 2 KLJ 812
Kerala Education Rules, 1959 — Rule 6.1
High Courts04 Apr 2012
V.P. Sajeendran Vs Secretary, C.I.T.U. Ayarkunnam Unit and Others
High Court Of Kerala · (2012) 2 KarLJ 405 : (2012) 2 KLJ 405
Constitution of India, 1950 — Article 226, 246, 246(1), 246(2), 246(3)
High Courts04 Apr 2012Dismissed
Manoharan Vs State of Kerala
High Court Of Kerala · (2012) 2 KarLJ 378 : (2012) 2 KLJ 378
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420
High Courts03 Apr 2012Allowed
Parathi Sasidharan Vs State of Kerala
High Court Of Kerala · (2012) 2 KarLJ 390 : (2012) 2 KLJ 390
Kerala Abkari Act, 1077 — Section 55(a)
High Courts03 Apr 2012
Doramma Vs M.T. Enrica Lexie and Others
High Court Of Kerala · (2012) 2 KarLJ 398 : (2012) 2 KLJ 398
Constitution of India, 1950 — Article 226, 51Criminal Procedure Code, 1973 (CrPC) — Section 102(3), 451, 451, 452, 453Penal Code, 1860 (IPC) — Section 302
High Courts02 Apr 2012Allowed
Rejual Karim and Others Vs Sub Inspector of Police
High Court Of Kerala · (2012) 2 KLJ 711
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 489B, 489C
High Courts02 Apr 2012Dismissed
Mattancherry Mahajenic Co-operative Urban Bank Ltd. Vs Girija
High Court Of Kerala · (2012) 3 ILR (Ker) 393 : (2012) 2 KLJ 585 : (2012) 2 KLT 587
Kerala Co-operative Societies Rules, 1969 — Rule 188A