High Courts22 May 2012
Nidhi Goel Vs State of Kerala and Others
High Court Of Kerala · (2012) 3 KLJ 65
Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 78 of 114
High Courts21 May 2012Allowed
Kerala State Insurance Department Vs Union of India
High Court Of Kerala · (2012) 28 STR 337 : (2013) 39 STT 227 : (2012) 54 VST 231
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 309Finance Act, 1994 — Section 65(105)(d), 65(12), 65(95), 66, 73(i)
High Courts21 May 2012Dismissed
Chakiat Agencies (P) Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2012) 3 ILR (Ker) 247 : (2012) 3 KLJ 84
Constitution of India, 1950 — Article 112Kerala Motor Vehicles Taxation Act, 1976 — Section 2, 2(18), 2(22), 2(28), 2(32)
High Courts21 May 2012Disposed Off
The Manager, LMS Special Schools Vs V.M. Omana and Others
High Court Of Kerala · (2012) 3 KLJ 628
Constitution of India, 1950 — Article 30(1)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 47(2)
High Courts11 May 2012Dismissed
Abhilash, V. S. Vs Kerala High Court and another
High Court Of Kerala · (2012) 2 ILR (Ker) 679 : (2012) 2 KLJ 803
High Courts04 May 2012
Kiranlal Vs State of Kerala
High Court Of Kerala · (2012) 3 ILR (Ker) 67 : (2012) 2 KLT 761
Transplantation of Human Organs and Tissues Act, 1994 — Section 24
High Courts02 May 2012Dismissed
K. K. Builders Vs State of Kerala and others
High Court Of Kerala · AIR 2012 Ker 99 : (2012) 4 BC 12 : (2012) 2 ILR (Ker) 635 : (2012) 2 KLJ 693
Constitution of India, 1950 — Article 14, 226, 298
High Courts02 May 2012Allowed
State of Kerala and others Vs Sreedharan Nair, G
High Court Of Kerala · AIR 2013 Ker 1 : (2012) 2 ILR (Ker) 643 : (2012) 2 KLJ 734
Civil Procedure Code, 1908 (CPC) — Section 139Criminal Procedure Code, 1973 (CrPC) — Section 297Evidence Act, 1872 — Section 10, 58, 78, 85
High Courts02 May 2012Dismissed
Achuthanandan, V.S. Vs State of Kerala and another
High Court Of Kerala · (2012) 2 ILR (Ker) 561 : (2012) 2 KLJ 684
Constitution of India, 1950 — Article 215Criminal Procedure Code, 1973 (CrPC) — Section 158, 161, 164, 170, 173
High Courts02 May 2012Dismissed
Venkitachalam, V.R. Vs State of Kerala and Others
High Court Of Kerala · (2012) 4 ILR (Ker) 613 : (2013) 2 KLT 911
Wild Life (Protection) Act, 1972 — Section 2(5), 25A, 38I, 39, 40
High Courts27 Apr 2012
Murali K. and Susha Murali Vs The Cananra Bank Haripad Branch, Alappuzha-690514, The Manager Canara Bank, Haripad Branch, Alappuzha-690514 and The Authorised Officer Canara Bank, Haripad Branch, Alappuzha-690514
High Court Of Kerala · (2012) 04 KL CK 0025
High Courts27 Apr 2012
K.R. Prakash, Arun K. Prakash and Shijo K. Prakash Vs K.P. Wlson Kudiyirickal House, Machiplavu, Adimali Idukki District Pin-685 561 and Others
High Court Of Kerala · (2012) 04 KL CK 0021
High Courts27 Apr 2012Dismissed
Riyas P.A. and Others Vs The Kerala Public Service Commission, The District Officer Kerala Public Service Commission, The Commandant Kerala Armed Police Battalion and State of Kerala
High Court Of Kerala · (2012) 04 KL CK 0011
High Courts27 Apr 2012
Mary Joy Vs State of Kerala and Raju Varghese
High Court Of Kerala · (2012) 04 KL CK 0010
High Courts27 Apr 2012
Sainul Abid Vs The District Collector Kozhikode, Pin-673 301, The Revenue Divisional Officer Sub Divisional Magistrate, Kozhikode, Pin-673 301 and The Sub Inspector of Police Mukkom Police Station, Kozhikode District Pin-673 642
High Court Of Kerala · (2012) 04 KL CK 0009
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 22
High Courts24 Apr 2012Dismissed
M/s. Inkal Ventures Private Limited, 33/1773, Shanz Complex, NH Bye Pass Road, Vannala P.O., Kochi-682 028 Vs State of Kerala
High Court Of Kerala · (2012) 04 KL CK 0035
Kerala Value Added Tax Act, 2003 — Section 47(3)
High Courts24 Apr 2012
C. Abdul Maharoof, Chembayil House, Putharikkal P.O., Parappangadi, Malappuram 676 303 Vs The Income Tax Officer, (International Taxation)-1, Kochi Central Revenue Building, I.S Press Road, Kochi 682 018 and Others
High Court Of Kerala · (2012) 04 KL CK 0034
High Courts24 Apr 2012
Enarc Apartments Owners Association Vs The Sub Inspector of Police, The Circle Inspector of Police, The Superintendent of Police and Enarc Builders Pvt. Ltd.
High Court Of Kerala · (2012) 04 KL CK 0031
High Courts24 Apr 2012Allowed
Lalit Raju Plathottam Vs Anju Sara Varkey and Shri Vatrkey Mathew
High Court Of Kerala · AIR 2012 Ker 104
High Courts17 Apr 2012Allowed
Kannan Vs State of Kerala
High Court Of Kerala · (2012) 04 KL CK 0042
Penal Code, 1860 (IPC) — Section 376