High Courts29 May 2012
Kerala Hotel and Restaurant Association Vs Thrissur District Consumer Disputes Redressal Forum
High Court Of Kerala · (2012) 4 KLJ 833 : (2012) 3 KLT 277
Consumer Protection Act, 1986 — Section 12, 13, 14(1), 19A
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 77 of 114
High Courts29 May 2012Dismissed
Ousephkutty, V. T Vs Regional Transport Officer and another
High Court Of Kerala · (2013) 1 ACC 630 : AIR 2012 Ker 172 : (2012) 3 ILR (Ker) 192 : (2012) 3 KLJ 6
Motor Vehicles Act, 1988 — Section 27, 27(g), 28
High Courts29 May 2012
P.K. Anwar Kunhibava Vs The State of Kerala and Thrissur Corporation
High Court Of Kerala · (2012) 05 KL CK 0021
High Courts29 May 2012Dismissed
Abdullu, B. Vs Jose and others
High Court Of Kerala · (2012) 2 ILR (Ker) 790 : (2012) 3 KLJ 36
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17, Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts29 May 2012
Sree Hari S Vs The Assistant Secretary Central Board of Secondary Education Regional Office, New No:3, J -Block Anna Nagar (West) Chennai- 40, The Controller of Examinations, Central Board of Secondary Education, New No. 3 J-Block, Anna Nagar West, Chennai 40 and The Principal Sreenikethan Central School, Karamcode P.O Seematti Junction, Chathannoor, Kollam 691 579
High Court Of Kerala · (2012) 05 KL CK 0009
High Courts28 May 2012
Ibrahim. K Vs The District Collector, Malappuram, UP Hill P.O, Malappuram 676505, The Sub Divisional Magistrate, Perinthalmanna, Malappuram Dt. 679322 and The Sub Inspector of Police, Vazhakkad, Vazhakkad P.O, Malappuram Dt. 673640
High Court Of Kerala · (2012) 05 KL CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457
High Courts28 May 2012
Salva Hassan V.K. Vs Kerala University of Health Sciences, The Vice Chancellor Kerala University of Health Sciences Trichur Medical College, The Controller of Examinations Kerala University of Health Sciences Trichur Medical College and State of Kerala
High Court Of Kerala · (2012) 05 KL CK 0005
High Courts25 May 2012Dismissed
C.K. Vasu Vs Circle Inspector Of Police
High Court Of Kerala · (2012) 05 KL CK 0035
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 4, Section 5, Section 6
High Courts25 May 2012Dismissed
Rugmini, M. Vs Director, Kirtads and others
High Court Of Kerala · (2012) 3 ILR (Ker) 161
Constitution of India, 1950 — Article 341, 342
High Courts25 May 2012Dismissed
C.R. Radhakrishna Pillai Vs Bhargavi Amma and Another
High Court Of Kerala · (2012) 2 KLJ 874
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 11, 115, 9, 92
High Courts25 May 2012
Sadasiva Panicker Vs Suresh Kumar
High Court Of Kerala · (2012) 2 KLJ 795 : (2012) 3 KLT 679
High Courts25 May 2012Dismissed
Mohandas Vs Kerala State Co-operative Employees Pension Board
High Court Of Kerala · (2012) 3 KLJ 449 : (2012) 3 KLT 666
High Courts25 May 2012
Abhilash. C.V. Vs Mahatma Gandhi University and Others
High Court Of Kerala · (2012) 2 KLJ 820
High Courts25 May 2012Dismissed
Biji Pothen Vs Mrs. Thankamma John, Mr. Philip Senty Issac @ Santy Philip and Mrs. Biji
High Court Of Kerala · (2012) 4 KLJ 797 : (2012) 3 KLT 658
Civil Procedure Code, 1908 (CPC) — Section 51Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 34(2), 59, 60(1)
High Courts25 May 2012Dismissed
Divya Vs State of Kerala
High Court Of Kerala · (2012) 3 KLJ 571 : (2012) 3 KLT 686
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 44
High Courts24 May 2012Allowed
T.R. Mohana @ Latha S. Vs Union of India and Others
High Court Of Kerala · (2012) 2 KLJ 858
Contract Act, 1872 — Section 23Government Savings Banks Act, 1873 — Section 15, 3(i)
High Courts24 May 2012Dismissed
Trivandrum Club Vs Sales Tax Officer (Luxury Tax)
High Court Of Kerala · (2012) 3 KLJ 176 : (2012) 54 VST 437
Kerala Tax on Luxuries Act, 1976 — Section 4(2A)
High Courts23 May 2012
Nalini Vs A.G. Abraham and others
High Court Of Kerala · (2012) 3 KLJ 44 : (2012) 2 RCR(Rent) 313
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3), 11(8), 20
High Courts22 May 2012Allowed
Vincent Puthoor Vs Suresh Kumar, M.R. and others
High Court Of Kerala · (2012) 3 ILR (Ker) 627
Criminal Procedure Code, 1973 (CrPC) — Section 354(4)Penal Code, 1860 (IPC) — Section 279, 304A
High Courts22 May 2012Allowed
Mariamma Samuel Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 632 : (2012) 3 KLJ 152 : (2013) 2 SLJ 87
Army Act, 1950 — Section 106Evidence Act, 1872 — Section 106, 108