High Courts05 Jun 2012Allowed
Babu Vs Sales Tax Appellate Tribunal
High Court Of Kerala · (2012) 4 KLJ 53 : (2012) 4 KLT 55 : (2012) 56 VST 525
Kerala General Sales Tax Act, 1963 — Section 23(3), 39
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 75 of 114
High Courts05 Jun 2012
K. Rajesh, R.P. Vasudevan Residing, P. Jayakrishnan and Vasudevan Namboodiripad Vs K.M. Vasudevan Namboodiri, K.M. Parameswaran Namboodiri and Parameswaran Namboodiripad
High Court Of Kerala · (2012) 06 KL CK 0055
High Courts05 Jun 2012
Sasikala Vs Anil Kumar Pillai and Saraswathiamma, Age 65 Years
High Court Of Kerala · (2012) 06 KL CK 0054
Hindu Marriage Act, 1955 — Section 13B
High Courts05 Jun 2012Dismissed
Omana James Building No. 27/3170, Opp. Regional Passport Office Panampilly Nagar, Ernakulam Vs State of Kerala and Others
High Court Of Kerala · (2012) 06 KL CK 0052
High Courts05 Jun 2012
P.V. Sherief Vs State of Kerala and Others
High Court Of Kerala · (2012) 06 KL CK 0047
High Courts05 Jun 2012Dismissed
Vinod Vs State of Kerala
High Court Of Kerala · (2012) 06 KL CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts05 Jun 2012Allowed
The Manager, A. Jayanthakumar, R.V.S.M.H.S.S. Vs The State of Kerala and Others
High Court Of Kerala · (2012) 3 KLJ 579
Constitution of India, 1950 — Article 21A
High Courts04 Jun 2012Dismissed
Raveendran K.V. Vs Shriram Transport Finance Company Ltd. and Another
High Court Of Kerala · (2013) 2 ARBLR 579 : (2012) 3 KLJ 409
Arbitration and Conciliation Act, 1996 — Section 17, 2, 2(1)(d), 2(1)(e), 37
High Courts04 Jun 2012Allowed
T.P. Abdul Rahiman Vs The Regional Transport Authority, Kasargod
High Court Of Kerala · (2012) 06 KL CK 0258
High Courts04 Jun 2012
Sharafudheen. C.T. Vs Government of Kerala and Additional Registering Authority
High Court Of Kerala · (2012) 06 KL CK 0257
High Courts04 Jun 2012
M. Mohammed Haji Manachithodi Agencies, Palakkad Vs State of Kerala
High Court Of Kerala · (2012) 4 ILR (Ker) 87 : (2012) 3 KLT 17 SN : (2013) 63 VST 317
Kerala Value Added Tax Act, 2003 — Section 11, 11(12), 20, 21, 22
High Courts04 Jun 2012
Vasantha Vs V.M. Anantha Lakshmi Venketachalam and Others
High Court Of Kerala · (2012) 06 KL CK 0212
High Courts04 Jun 2012
State of Kerala Vs S. Williams Advocate, TC 14/415, Chithira Vikas Bhavan PO, Palayam,Thiruvananthapuram-695033, Neelakanta Sarma, Power of Attorney Holder of Sreenivasa Sarma Pranavam No. 146, Krishnapuram Gramom, Neyyattinkara-695121, V.C. Manju Vijaya Bhavan, Vanchiyoor,Thiruvananthapuram-695033 and The Chief Executive Officer Electronics Technology, Thiruvananthapuram-695001
High Court Of Kerala · (2012) 06 KL CK 0166
Land Acquisition Act, 1894 — Section 23(2), 23A(1), 28, 4(1)
High Courts04 Jun 2012Allowed
The Oriental Insurance Co. Ltd. Vs K. Vipin and K. Kesavan
High Court Of Kerala · (2012) 06 KL CK 0163
High Courts04 Jun 2012
Sivadasan, Asok Kumar and Mohandas Vs Sree Narayana Trust and Vellapally Natesan
High Court Of Kerala · (2012) 06 KL CK 0152
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts04 Jun 2012
Niyas Marakar Vs The Central Board of Secondary Education, Union of India and Niyas Marakar
High Court Of Kerala · (2012) 06 KL CK 0147
High Courts04 Jun 2012Dismissed
Pokkalathkandy P. Gopinathan Vs Kammalatt Baby
High Court Of Kerala · (2012) 06 KL CK 0145
High Courts04 Jun 2012Allowed
Thyagarajan Vs Santhosh T. Alexander
High Court Of Kerala · (2012) 3 KLJ 97 : (2012) 3 KLJ 101
Kerala Education Rules, 1959 — Rule 37(1)
High Courts04 Jun 2012Allowed
Vinu C. Chacko Vs Tahsildar
High Court Of Kerala · (2012) 4 KLJ 56 : (2012) 4 KLT 171
Constitution of India, 1950 — Article 14