High Courts30 May 2012

Davis Vs Thomas

High Court Of Kerala · (2012) 2 KLJ 847

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(12), 11(13), 11(3), 12
High Courts30 May 2012Dismissed

Abdul Kareem Thangal Vs Ummer Haji

High Court Of Kerala · (2012) 3 KLJ 113 : (2012) 3 KLJ 10 : (2012) 2 RCR(Rent) 163

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(2)(b), 11(2)(c), 11(3), 12Transfer of Property Act, 1882 — Section 109, 8
High Courts30 May 2012Dismissed

Mohammed Kannu Abdul Rasheed Vs Nazarudeen

High Court Of Kerala · (2012) 3 KLJ 40 : (2012) 3 KLT 225 : (2012) 2 RCR(Rent) 319

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(2)(c), 11(4)(iv)Limitation Act, 1963 — Section 10, 4